Tribunals and Commissions29 May 1981
Shankar Trading Co. Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 103
Karnataka Sales Tax Act, 1957 — Section 12(4)
COURT ARCHIVE
Karnataka Appellate Tribunal judgments
61 judgments · page 3 of 4
Tribunals and Commissions28 May 1981
B. Girija Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 101
Karnataka Sales Tax Act, 1957 — Section 5(1)
Tribunals and Commissions27 May 1981
H. Pankaj and Co. Vs State of Karnataka
Karnataka Appellate Tribunal · (1982) 1 KarLJ 3
Karnataka Sales Tax Act, 1957 — Section 2(1)(T)
Tribunals and Commissions26 May 1981
Babu Rao Annu Magadaum Vs State of Karnataka and Others
Karnataka Appellate Tribunal · (1981) 1 KarLJ 117
Karnataka Village Panchayat and Local Boards Act, 1959 — Section 34
Tribunals and Commissions23 May 1981
B.K. Ramachandra Vs State of Karnataka and Another
Karnataka Appellate Tribunal · (1981) 1 KarLJ 98
Karnataka Land Revenue Act, 1964 — Section 49
Tribunals and Commissions19 May 1981
M.G.L. Kamath Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 96
Tribunals and Commissions08 May 1981
Lakshmi Auto Centre Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 93
Karnataka Sales Tax Act, 1957 — Section 10(A)(4)
Tribunals and Commissions30 Apr 1981
K.L. Poddar and Sons Pvt. Ltd. Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 91
Central Sales Tax Act, 1956 — Section 3
Tribunals and Commissions29 Apr 1981
Heerappa Cholappa Laxmani and Others Vs Hanappa Hanumanthappa and Another
Karnataka Appellate Tribunal · (1981) 1 KarLJ 89
Karnataka Land Revenue Act, 1964 — Section 71
Tribunals and Commissions28 Apr 1981
M Laxman Gowda Vs State of Karnataka and Others
Karnataka Appellate Tribunal · (1981) 1 KarLJ 87
Tribunals and Commissions28 Mar 1981
N. Venkatappa Shetty Vs The Khambakone Co-operative Agricultural Bank Ltd.
Karnataka Appellate Tribunal · (1981) 1 KarLJ 108
Contract Act, 1872 — Section 23Karnataka Co-operative Societies Act, 1959 — Section 32
Tribunals and Commissions27 Mar 1981
S.S. Hiremath Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 54
Karnataka Sales Tax Act, 1957 — Section 12(4)
Tribunals and Commissions21 Mar 1981
Marulasiddappa, K.T. Vs Deputy Commissioner, Hassan
Karnataka Appellate Tribunal · (1981) 1 KarLJ 51
Karnataka Land Revenue Act, 1964 — Section 22(1)
Tribunals and Commissions13 Mar 1981
Ramachandra Aithal Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 49
Karnataka Sales Tax Act, 1957 — Section 12
Tribunals and Commissions13 Mar 1981
Kores India Ltd. Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 46
Tribunals and Commissions07 Mar 1981
Buddesab Hussainsab Vs Basavantappa Channabasappa and Another
Karnataka Appellate Tribunal · (1981) 1 KarLJ 128
Karnataka Land Revenue Act, 1964 — Section 140
Tribunals and Commissions18 Feb 1981
Hajee Abdul Lathif Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 45
Karnataka Sales Tax Act, 1957 — Section 28a(7)
Tribunals and Commissions17 Feb 1981
K.M. Khader Nawaz Khan Vs Transport Commr. Bangalore
Karnataka Appellate Tribunal · (1981) 1 KarLJ 64
Tribunals and Commissions17 Feb 1981
Kolala Venkataswamy Vs Pedda Mallappa and Another
Karnataka Appellate Tribunal · (1981) 1 KarLJ 37
Tribunals and Commissions12 Jan 1981
Kalegowda Vs State of Karnataka and Another
Karnataka Appellate Tribunal · (1981) 1 KarLJ 22
Karnataka Land Grant Rules, 1969 — Rule 19