Tribunals and Commissions31 Jan 1986
Akthar Jahan Vs Asst. Registrar of Co-op., Societies, Ramanagaram and Others
Karnataka Appellate Tribunal · (1986) 1 KarLJ 29
Karnataka Co-operative Societies Act, 1959 — Section 70
COURT ARCHIVE
Karnataka Appellate Tribunal judgments, 1986
1 judgments · page 1 of 1