Tribunals and Commissions23 Dec 1985
Kampli Co-operative Sugar Factory Ltd., Vs T. Koti Reddy
Karnataka Appellate Tribunal · (1987) 31 KarLJ 1
Contract Act, 1872 — Section 23Karnataka Land Reforms Act, 1961 — Section 5
COURT ARCHIVE
Karnataka Appellate Tribunal judgments, 1985
2 judgments · page 1 of 1
Tribunals and Commissions26 Nov 1985
Ashraf B.M. and Co., Vs State of Karnataka
Karnataka Appellate Tribunal · (1987) 31 KarLJ 60
Karnataka Sales Tax Act, 1957 — Section 6