Tribunals and Commissions21 Nov 1981
Gangappachar and Others. Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 187
Karnataka Land Revenue Act, 1964 — Section 70
COURT ARCHIVE
Karnataka Appellate Tribunal judgments, 1981
35 judgments · page 1 of 2
Tribunals and Commissions31 Oct 1981
Venkateswara Dasaru Vs Deputy Commr., Kolar and Another
Karnataka Appellate Tribunal · (1981) 1 KarLJ 179
Karnataka Land Revenue Act, 1964 — Section 25
Tribunals and Commissions31 Oct 1981
Marappa and Others. Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 181
Karnataka Town and Country Planning Act, 1961 — Section 14Urban Land (Ceiling and Regulation) Act, 1976 — Section 6
Tribunals and Commissions14 Oct 1981
Rashtrothana Parishat Vs Govt. of Karnataka and Another
Karnataka Appellate Tribunal · (1981) 1 KarLJ 173
Karnataka Stamp Act, 1957 — Section 2(1)(N)
Tribunals and Commissions26 Sept 1981
Best and Co., Ltd. Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 171
Karnataka Sales Tax Rules, 1957 — Rule 30(3)
Tribunals and Commissions24 Sept 1981
Suragimath, S.V. Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 169
Karnataka Sales Tax Act, 1957 — Section 18
Tribunals and Commissions14 Sept 1981
Mukhambika Shedthy Vs Asst. Commr., Coondapur
Karnataka Appellate Tribunal · (1981) 1 KarLJ 166
Karnataka Land Reforms Act, 1961 — Section 44
Tribunals and Commissions29 Aug 1981
Hillpro Enterprises Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 165
Karnataka Sales Tax Act, 1957 — Section 6
Tribunals and Commissions24 Jul 1981
Chowdegowda A.B. Vs Alakere Service Co-op. Society Others
Karnataka Appellate Tribunal · (1981) 1 KarLJ 153
Karnataka Co-operative Societies Act, 1959 — Section 105
Tribunals and Commissions20 Jul 1981
Suresh Traders Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 147
Karnataka Sales Tax Act, 1957 — Section 6
Tribunals and Commissions10 Jul 1981
Planters Coffee Curing Works Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 142
Tribunals and Commissions10 Jul 1981
Planters Coffee Curing Works, Hassan Vs State of Karnataka
Karnataka Appellate Tribunal · (1982) 1 KarLJ 12
Tribunals and Commissions12 Jun 1981
M. Suryanarayana Setty Vs M.V. Sreerama Gupta and Others
Karnataka Appellate Tribunal · (1981) 1 KarLJ 106
Karnataka Appellate Tribunal Regulations, 1979 — Regulation 28(A)
Tribunals and Commissions30 May 1981
Murgesh and Co. Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 130
Karnataka Sales Tax Act, 1957 — Section 6b
Tribunals and Commissions29 May 1981
Shankar Trading Co. Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 103
Karnataka Sales Tax Act, 1957 — Section 12(4)
Tribunals and Commissions28 May 1981
B. Girija Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 101
Karnataka Sales Tax Act, 1957 — Section 5(1)
Tribunals and Commissions27 May 1981
H. Pankaj and Co. Vs State of Karnataka
Karnataka Appellate Tribunal · (1982) 1 KarLJ 3
Karnataka Sales Tax Act, 1957 — Section 2(1)(T)
Tribunals and Commissions26 May 1981
Babu Rao Annu Magadaum Vs State of Karnataka and Others
Karnataka Appellate Tribunal · (1981) 1 KarLJ 117
Karnataka Village Panchayat and Local Boards Act, 1959 — Section 34
Tribunals and Commissions23 May 1981
B.K. Ramachandra Vs State of Karnataka and Another
Karnataka Appellate Tribunal · (1981) 1 KarLJ 98
Karnataka Land Revenue Act, 1964 — Section 49
Tribunals and Commissions19 May 1981
M.G.L. Kamath Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 96