Tribunals and Commissions01 Mar 1995
K. Mohidin Saheb, Kundapura Vs State of Karnataka
Karnataka Appellate Tribunal · (1995) 39 KarLJ 190
Karnataka Sales Tax Act, 1957 — Section 21(2), 6
COURT ARCHIVE
Karnataka Appellate Tribunal judgments, 1995
1 judgments · page 1 of 1