Tribunals and Commissions08 Aug 1991
M/s. Naveen Garments, Hubli Vs State of Karnataka
Karnataka Appellate Tribunal · (1994) 38 KarLJ 264
Karnataka Sales Tax Act, 1957 — Section 12B(3)
COURT ARCHIVE
2 judgments · page 1 of 1
Karnataka Appellate Tribunal · (1994) 38 KarLJ 264
Karnataka Appellate Tribunal · (1991) 35 KarLJ 16