Tribunals and Commissions20 Nov 1984
M/s. Canara Printing and Publishing House (P) Ltd. Vs State of Karnataka
Karnataka Appellate Tribunal · (1986) 1 KarLJ 3
Karnataka Sales Tax Act, 1957 — Section 20
COURT ARCHIVE
2 judgments · page 1 of 1
Karnataka Appellate Tribunal · (1986) 1 KarLJ 3
Karnataka Appellate Tribunal · (1985) 29 KarLJ 47