Tribunals and Commissions16 Apr 1982
B. Srinivasa Rao Vs Deputy Commissioner Bangalore District Rural and Others
Karnataka Appellate Tribunal · (1982) 1 KarLJ 64
Karnataka Village Panchayat and Local Boards Act, 1959 — Section 207
COURT ARCHIVE
Karnataka Appellate Tribunal judgments
61 judgments · page 2 of 4
Tribunals and Commissions25 Mar 1982
M.B. Ramachandran Vs K. Abdul Basith Khan and Others
Karnataka Appellate Tribunal · (1982) 1 KarLJ 60
Karnataka Land Revenue Rules, 1966 — Rule 93
Tribunals and Commissions24 Mar 1982
K.S. Venkataraja Bhattar Vs C. Hanumantiah and Others
Karnataka Appellate Tribunal · (1982) 1 KarLJ 71
Karnataka (Religious and Charitable) Inams Abolition Act, 1955 — Section 6A
Tribunals and Commissions16 Mar 1982
Mahadeva Gowda Vs Hirehonni-halli Group Panchayat Committee and Others
Karnataka Appellate Tribunal · (1982) 1 KarLJ 68
Karnataka Village Panchayat and Local Boards Act, 1959 — Section 32
Tribunals and Commissions16 Feb 1982
Ananda Rao and Another Vs State of Karnataka
Karnataka Appellate Tribunal · (1982) 1 KarLJ 38
Karnataka Land Grant Rules, 1969 — Rule 18
Tribunals and Commissions01 Feb 1982
Muniswamappa and Others Vs Venkatappa and Others
Karnataka Appellate Tribunal · (1982) 1 KarLJ 35
Karnataka Village Panchayat and Local Boards Act, 1959 — Section 53(4)Karnataka Village Panchayats (Control of Erection of Buildings) Rules, 1960 — Rule 12
Tribunals and Commissions21 Nov 1981
Gangappachar and Others. Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 187
Karnataka Land Revenue Act, 1964 — Section 70
Tribunals and Commissions31 Oct 1981
Venkateswara Dasaru Vs Deputy Commr., Kolar and Another
Karnataka Appellate Tribunal · (1981) 1 KarLJ 179
Karnataka Land Revenue Act, 1964 — Section 25
Tribunals and Commissions31 Oct 1981
Marappa and Others. Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 181
Karnataka Town and Country Planning Act, 1961 — Section 14Urban Land (Ceiling and Regulation) Act, 1976 — Section 6
Tribunals and Commissions14 Oct 1981
Rashtrothana Parishat Vs Govt. of Karnataka and Another
Karnataka Appellate Tribunal · (1981) 1 KarLJ 173
Karnataka Stamp Act, 1957 — Section 2(1)(N)
Tribunals and Commissions26 Sept 1981
Best and Co., Ltd. Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 171
Karnataka Sales Tax Rules, 1957 — Rule 30(3)
Tribunals and Commissions24 Sept 1981
Suragimath, S.V. Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 169
Karnataka Sales Tax Act, 1957 — Section 18
Tribunals and Commissions14 Sept 1981
Mukhambika Shedthy Vs Asst. Commr., Coondapur
Karnataka Appellate Tribunal · (1981) 1 KarLJ 166
Karnataka Land Reforms Act, 1961 — Section 44
Tribunals and Commissions29 Aug 1981
Hillpro Enterprises Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 165
Karnataka Sales Tax Act, 1957 — Section 6
Tribunals and Commissions24 Jul 1981
Chowdegowda A.B. Vs Alakere Service Co-op. Society Others
Karnataka Appellate Tribunal · (1981) 1 KarLJ 153
Karnataka Co-operative Societies Act, 1959 — Section 105
Tribunals and Commissions20 Jul 1981
Suresh Traders Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 147
Karnataka Sales Tax Act, 1957 — Section 6
Tribunals and Commissions10 Jul 1981
Planters Coffee Curing Works Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 142
Tribunals and Commissions10 Jul 1981
Planters Coffee Curing Works, Hassan Vs State of Karnataka
Karnataka Appellate Tribunal · (1982) 1 KarLJ 12
Tribunals and Commissions12 Jun 1981
M. Suryanarayana Setty Vs M.V. Sreerama Gupta and Others
Karnataka Appellate Tribunal · (1981) 1 KarLJ 106
Karnataka Appellate Tribunal Regulations, 1979 — Regulation 28(A)
Tribunals and Commissions30 May 1981
Murgesh and Co. Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 130
Karnataka Sales Tax Act, 1957 — Section 6b