Tribunals and Commissions07 Jan 1981
Jafer and Bros. Vs State of Karnataka
Karnataka Appellate Tribunal · (1981) 1 KarLJ 21
Karnataka Sales Tax Act, 1957 — Section 20(3)
COURT ARCHIVE
Karnataka Appellate Tribunal judgments
61 judgments · page 4 of 4
COURT ARCHIVE
61 judgments · page 4 of 4
Karnataka Appellate Tribunal · (1981) 1 KarLJ 21