Tribunals and Commissions04 May 2026
Sh. N.K.Aggawal & Company Vs The Industrial Finance Corporation Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2959
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments
2,242 judgments · page 25 of 113
Tribunals and Commissions04 May 2026Dismissed
R. Santhosh & Anr. Vs M/s. Punjab National Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2859
Passport Act, 1967-Section 10(3)(h), 6
Tribunals and Commissions04 May 2026
M/s. Tamilnad Mercantile Bank Limited Vs G. Saravanan
Debts Recovery Appellate Tribunal · (2026) 05 DRAT CK 2858
SARFAESI Act-Section 14
Tribunals and Commissions29 Apr 2026
Wateredge Hospitality Pvt. Ltd. & Ors. Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2979
RDB Act-Section 22(2)(g)Code of Civil Procedure, 1908-Order V, IX Rule 13
Tribunals and Commissions29 Apr 2026
M/s. Babar Agro Products Through Prop. Appasaheb Manohar Babar Vs Union Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2980
Tribunals and Commissions29 Apr 2026
Smt. Kiran Singh Vs Bank Of Baroda & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2981
Securitization and Reconstruction of Financial Asset and Enforcement of Security Interest Act, 2002-Section 18, 13(2)
Tribunals and Commissions28 Apr 2026
Indian Bank Vs M/s. Pratyankara Electronics Private Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3066
Recovery of Debts and Bankruptcy Act, 1993-Section 19, 20SARFAESI Act, 2002-Section 17, 31(i)Debts Recovery Tribunal (Procedure) Rules, 1993-Rule 12(9), 12(6)
Tribunals and Commissions28 Apr 2026
Asset Reconstruction Company (India) Ltd. Vs Shakuntala Shet & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2982
Tribunals and Commissions28 Apr 2026
M/s. Maharashtra Traders & Ors. Vs The Authorised Officer, Shikshak Sahakari Bank Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2983
SARFAESI Act-Section 18
Tribunals and Commissions28 Apr 2026
State Bank of India Vs M/s PACT Industries Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 2984
Recovery of Debts and Bankruptcy Act, 1999-Section 20, 22(2)(g), 19(25)SARFAESI Act, 2002CPC-Order 9 Rule 13, Section 151
Tribunals and Commissions28 Apr 2026
M/s RDESCO Agro Foods & Ors. Vs Punjab National Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3036
Tribunals and Commissions28 Apr 2026
Union Bank Of India (Erstwhile Andhra Bank) Vs M/s. Vardhan Sai Motors & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3037
Recovery of Debts and Bankruptcy Act, 1993SARFAESI Act, 2002Limitation Act, 1963-Section 5, 3
Tribunals and Commissions28 Apr 2026
State Bank Of India Vs G. Nagaraju & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3038
SARFAESI Act, 2002-Section 13(2), 13(4)
Tribunals and Commissions28 Apr 2026
Shri Nitin Saxena Vs Kaila Devi Enterprises & Anr.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3039
Securitization and Reconstruction of Financial Asset and Enforcement of Security Interest Act, 2002-Section 18, 13(2), 13(3-A), 13(4)Security Interest (Enforcement) Rules, 2002-Rule 8(1), 8(5), 9, 9(6)
Tribunals and Commissions28 Apr 2026Appeal disposed of
Smt. Umesh Narang Vs Punjab & Sind Bank
Debts Recovery Appellate Tribunal
Tribunals and Commissions27 Apr 2026
M/s. Viorica Hotels Pvt. Ltd. & Ors. Vs The Authorised Officer, Union Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3040
SARFAESI Act, 2002-Section 18 (1)
Tribunals and Commissions27 Apr 2026
Kashish Trade Link Pvt. Ltd. & Ors. Vs The Authorised Officer, Union Bank Of India
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3041
SARFAESI Act-Section 18
Tribunals and Commissions27 Apr 2026
Central Bank Of India Vs The Authorized Officer Bank Of India & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3042
SARFAESI Act-Section 11Arbitration and Conciliation Act, 1996 (26 of 1996)
Tribunals and Commissions27 Apr 2026
Niyajan (through Shareef Mohammad Attorney Holder) Vs Truhome Finance Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3043
SARFAESI Act-Section 17, 13(2), 13(4)Security Interest (Enforcement) Rules, 2002
Tribunals and Commissions27 Apr 2026
Punjab & Sind Bank Vs Delhi Automobiles Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 04 DRAT CK 3044