COURT ARCHIVE

Customs, Excise And Service Tax Appellate Tribunal judgments, 2015

196 judgments · page 4 of 10

Tribunals and Commissions14 Oct 2015Allowed

Shri Akshey Gupta Vs CC, New Delhi (Import & Export)

Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0009

Customs House Agents Licensing Regulations, 2004 — Regulation 13(e), 13(o), 22Customs Brokers Licensing Regulations, 2013 — Regulation 11(e), 11(o)
Tribunals and Commissions14 Oct 2015Disposed Of

M/s.Sada Nand Choudhary Vs CC (General)

Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0008

Constitution Of India, 1950 — Article 19Customs House Agents Licensing Regulations, 2004 — Regulation 20(2), 20(3)
Tribunals and Commissions30 Sept 2015Allowed

Sheel Chand Agrolls Pvt. Ltd. Vs C.C. (Preventive), New Delhi

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0024

Customs Act, 1962 — Section 112(a), 114(A)Customs Tariff (Determination of Origin under the Free Trade Agreement between the Democratic Socialist Republic of Sri Lanka and Republic of India) Rules, 2000 — Rule 7(b), 11
Tribunals and Commissions18 Sept 2015Partly Allowed/Dismissed

C.C.E., Chandigarh Vs Virgo Plywood Ltd.

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0021

Central Excise Tariff Act, 1985 — Chapter 44Central Excise Act, 1944 — Section 11AC
Tribunals and Commissions16 Sept 2015Disposed Of

Vijender Singh Vs CC, New Delhi

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0019

Customs Brokers Licensing Regulations, 2013 — Regulations 11(g)
Tribunals and Commissions16 Sept 2015Dismissed

Ramvir Vs C.C. (I And G)I), New Delhi

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0017

Customs Brokers Licensing Regulations, 2013 — Regulations 11, 11(a), 11(c), 11(d), 11(n), 19(2)
Tribunals and Commissions16 Sept 2015Allowed

M/s Uniyal Cargo Movers Pvt. Ltd. Vs CC (General), New Delhi

Customs, Excise And Service Tax Appellate Tribunal · (2015) 09 CESTAT CK 0016

Customs House Agent Licensing Regulations, 2004 — Regulation 13(a), 13(d), 19(8), 20, 22Customs Brokers Licensing Regulations, 2013 — Regulations 11(a), 11(d), 17(9), 18, 20(7)