Tribunals and Commissions05 Nov 2015Dismissed
CCE, Indore Vs M/s National Steel & Agro Industries Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0006
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2015
196 judgments · page 3 of 10
Tribunals and Commissions04 Nov 2015Dismissed
St. Stephens Hospital Vs CC, Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0005
Tribunals and Commissions04 Nov 2015Allowed
M/s Cosmos Electrodes Pvt. Ltd. And Anr. Vs CCE, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0004
Tribunals and Commissions04 Nov 2015Allowed
M/s Richemont India Pvt. Limited Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0001
Customs Valuation (Determination of Value of Imported Goods) Rules, 2007 — Rule 2(2), 3, 3(b), 4, 9, 10, 10(1)(c), 10(1)(e), 10(2), 12Customs Act, 1962 — Section 18
Tribunals and Commissions02 Nov 2015Dismissed
C.C.E. And S.T., Raipur Vs M/s Jindal Steel And Power Limited
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0002
Tribunals and Commissions30 Oct 2015Disposed Of
Joshi Auto Zone Pvt. Ltd Vs Commissioner Of Central Excise Chandigarh
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0025
Finance Act, 1994 — Section 65(9), 65(19)
Tribunals and Commissions29 Oct 2015Allowed
Northern Coalfields Limited Vs C.C & C.Ex, Bhopal
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0024
Finance Act, 1994 — Section 65(50a), 65(50b), 65(105)(zzp)Service Tax Rules, 1994 — Rule 46, 48
Tribunals and Commissions29 Oct 2015Dismissed
C.C.E. Delhi-III Vs M/s. Autofit Pvt. Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0023
Cenvat Credit Rules, 2004 — Rule 2(l)
Tribunals and Commissions29 Oct 2015Allowed
RITES Ltd Vs Commissioner Of Service Tax Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0022
Finance Act, 1994 — Section 45(48)
Tribunals and Commissions27 Oct 2015Allowed
HSR Re-Rollers Pvt. Ltd. Vs C.C.E., Raipur (C.G)
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0021
Finance Act, 1994 — Section 65(104), 76, 77, 78Central Excise (Appeals) Rules, 2001 — Rule 5
Tribunals and Commissions26 Oct 2015Dismissed
M/s Unipro Marketing Pvt. Ltd. Vs CCE And ST, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0020
Finance Act, 1994 — Section 77, 78
Tribunals and Commissions26 Oct 2015Allowed
C.C.E., Delhi-III Vs Satyam Auto Components Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0019
Cenvat Credit Rules, 2004 — Rule 2(l)
Tribunals and Commissions23 Oct 2015Allowed
M/s Atharva Global Logistics Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0018
Customs House Agents Licensing Regulations, 2004 — Regulation 22, 22(7)Customs Brokers Licensing Regulations, 2013 — Regulation 12(7), 20, 20(1)Customs Act, 1962 — Section 129A, 129(1)
Tribunals and Commissions21 Oct 2015Allowed
Ms. Suchita Agarwal Vs Commissioner Of Customs (Import And General) New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0017
Customs Act, 1962 — Section 77, 111, 111(d), 111(m), 112A, 114AA, 124, 125, 125(1)
Tribunals and Commissions21 Oct 2015Disposed Of
M/s. Stupa Consulting Pvt. Ltd. Vs Commissioner Of Customs New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0016
Customs Act, 1962 — Section 112(a), 114A, 114AA
Tribunals and Commissions21 Oct 2015Dismissed
M/s. Continental Construction Ltd. Vs C.C., New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0015
Tribunals and Commissions19 Oct 2015Disposed Of
C.C. New Delhi (ICD TKO) Vs M/s. Wipro Ltd. Infotech Group
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0014
Tribunals and Commissions19 Oct 2015Allowed
M/s. National Garage Vs C.C.E. And S.T. Raipur
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0013
Tribunals and Commissions19 Oct 2015Allowed
M/s. Oil And Natural Gas Corporation Ltd. Vs C.C. Bombay
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0012
Tribunals and Commissions16 Oct 2015Allowed
CST, Delhi-III Vs M/s Denso Haryana Pvt. Limited
Customs, Excise And Service Tax Appellate Tribunal · (2015) 10 CESTAT CK 0011
Finance Act, 1994 — Section 78Service Tax Rules, 2004 — Rule 6(1)