Tribunals and Commissions01 Dec 2015Allowed
M/s Kuldeep Impex Pvt. Ltd. Vs Commissioner Of Customs Air Cargo (Export) New Delhi (Air Cargo Export)
Customs, Excise And Service Tax Appellate Tribunal · (2015) 12 CESTAT CK 0001
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2015
196 judgments · page 2 of 10
Tribunals and Commissions30 Nov 2015Allowed
Kota Club Limited Vs C.C.E., Jaipur I
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0027
Tribunals and Commissions30 Nov 2015Allowed
Decorators Pvt. Ltd Vs C.S.T., New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0026
Tribunals and Commissions27 Nov 2015Allowed
M/s. C.J. Gelatine Products Ltd. Vs CCE, Bhopal
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0025
Tribunals and Commissions26 Nov 2015Allowed
Institute Of Chartered Financial Analysis Of India Vs C.C. And C.Ex., Bhopal
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0024
Tribunals and Commissions26 Nov 2015Allowed
National Engineering Industries Ltd. Vs C.C.E., Jaipur I
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0023
Tribunals and Commissions26 Nov 2015Allowed
Markers Mart Prince Exports Vs C.C.E And S.Tax., Jaipur II
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0022
Special Economic Zones Act, 2005 — Section 7, 26, 26(e), 93(1)
Tribunals and Commissions23 Nov 2015Allowed
Balraj Kumar Vs C.C.(Import And General), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0020
Customs Broker Licensing Regulations, 2013 — Regulation 20, 20(1), 20(2), 20(5), 20(7), 22Customs House Agents Licensing Regulation, 2004 — Regulation 22
Tribunals and Commissions20 Nov 2015Dismissed
C.C.E., Indore Vs M/s. National Steel and Agro Industries Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0019
Tribunals and Commissions20 Nov 2015Allowed
M/s Katiyal & Associates Vs CCE, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0018
Finance Act, 1994 — Section 65(19)
Tribunals and Commissions19 Nov 2015Dismissed
CCE, Indore Vs M/s. Uflex Limited
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0017
Tribunals and Commissions18 Nov 2015Allowed
M/s Galaxy Star Trading Company Vs CC, Jodhpur
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0016
Customs Act, 1962 — Section 111(d)
Tribunals and Commissions18 Nov 2015Allowed
M/s Biotavia Labs Pvt. Ltd. And Anr. Vs CC (Preventive), New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0015
Customs Act, 1962 — Section 28, 28(2), 110, 112, 125
Tribunals and Commissions18 Nov 2015Dismissed
M/s Multi Instruments Ltd. Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0014
Tribunals and Commissions18 Nov 2015Dismissed
M/s Shiva Logistics Pvt. Ltd. Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0013
Tribunals and Commissions18 Nov 2015Allowed
CCE, Indore Vs M/s Symblotech Pharmalab Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0012
Customs Act, 1962 — Section 129A(3)Central Excise Act, 1944 — Section 35A(3)
Tribunals and Commissions18 Nov 2015Dismissed
M/s Sun Worldwide And Ors. Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0011
Customs Act, 1962 — Section 111(d), 111(m)
Tribunals and Commissions06 Nov 2015Dismissed
CCE, Jaipur-I Vs M/s Mundipharma Laboratories GMBH
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0009
Tribunals and Commissions06 Nov 2015Allowed
Deepak & Co. Vs C.C.E., New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0008
Finance Act, 1994 — Section 76, 77
Tribunals and Commissions05 Nov 2015Dismissed
CCE, Raipur Vs M/s Drolia Electrosteels (P) Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 11 CESTAT CK 0007
Finance Act, 1994 — Section 65(105)(zr)