Tribunals and Commissions12 Aug 2015Allowed
M/s Century Yarn And Anr. Vs CC, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2015) 08 CESTAT CK 0009
Customs Act, 1962 — Section 114A
COURT ARCHIVE
Customs, Excise And Service Tax Appellate Tribunal judgments, 2015
196 judgments · page 6 of 10
Tribunals and Commissions12 Aug 2015Dismissed
M/s Indian Art Gallery Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 08 CESTAT CK 0008
Customs Act, 1962 — Section 113(d), 113(e), 113(1), 114Wildlife (Protection) Act, 1972 — Schedule 1
Tribunals and Commissions12 Aug 2015Dismissed
Hotline CPT Ltd. Vs CCE, Indore
Customs, Excise And Service Tax Appellate Tribunal · (2015) 08 CESTAT CK 0007
Customs Act, 1962 — Section 3(2), 4, 4(A), 28, 114ACentral Excise Rules, 2002 — Rule 16
Tribunals and Commissions12 Aug 2015Dismissed
Khalik Chataiwala And Anr. Vs CC, Ghaziabad
Customs, Excise And Service Tax Appellate Tribunal · (2015) 08 CESTAT CK 0006
Customs Act, 1962 — Section 28, 28(1), 28AB, 72, 112, 114A
Tribunals and Commissions11 Aug 2015Allowed
Hindustan Zinc Ltd. Vs CCE-Jaipur
Customs, Excise And Service Tax Appellate Tribunal · (2015) 08 CESTAT CK 0005
Cenvat Credit Rules, 2004 — Rule 2(I)
Tribunals and Commissions07 Aug 2015Dismissed
M/s. Maharaja Group And Associates Vs C.C.E., Raipur
Customs, Excise And Service Tax Appellate Tribunal · (2015) 08 CESTAT CK 0004
Tribunals and Commissions06 Aug 2015Dismissed
CST, Delhi-I Vs M/s. Escorts Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 08 CESTAT CK 0003
Finance Act, 1994 — Section 66A
Tribunals and Commissions04 Aug 2015Allowed
M/s. Waves Aircon (P) Ltd. And Anr. Vs C.C.E. Jaipur-I
Customs, Excise And Service Tax Appellate Tribunal · (2015) 08 CESTAT CK 0002
Cenvat Credit Rules, 2004 — Rule 14
Tribunals and Commissions04 Aug 2015Allowed
C.C.E. Delhi – I Vs M/s Luthra Industries
Customs, Excise And Service Tax Appellate Tribunal · (2015) 08 CESTAT CK 0001
Central Excise Act, 1944 — Section 11AC
Tribunals and Commissions31 Jul 2015Disposed Of
M/s. Iti Limited Vs C.C.E. And S.T. Allahabad
Customs, Excise And Service Tax Appellate Tribunal · (2015) 07 CESTAT CK 0029
Central Excise Tariff Act, 1985 — Chapter 8517Central Excise Act, 1944 — Section 11BCentral Excise Rules, 2002 — Rule 7
Tribunals and Commissions30 Jul 2015Dismissed
M/s. Laxmi Electricals & Decorators Vs C C.E , Jaipur-I
Customs, Excise And Service Tax Appellate Tribunal · (2015) 07 CESTAT CK 0028
Finance Act, 1994 — Section 65(105)(zzw), 65(77a), 65(77b)
Tribunals and Commissions29 Jul 2015Allowed
M/s. Albert David Ltd. Vs C.C.E. & S.T. Ghaziabad
Customs, Excise And Service Tax Appellate Tribunal · (2015) 07 CESTAT CK 0027
Tribunals and Commissions29 Jul 2015Allowed
M/s Vetri Impex Vs CC, New Delhi
Customs, Excise And Service Tax Appellate Tribunal · (2015) 07 CESTAT CK 0026
Customs House Agents Licensing Regulations, 2004 — Regulation 13(a), 13(k), 13(O), 19(8), 20(2), 20(3), 22
Tribunals and Commissions28 Jul 2015Allowed
M/s. J R Construction Co. Vs C.C.E. And S.T., Jaipur-I
Customs, Excise And Service Tax Appellate Tribunal · (2015) 07 CESTAT CK 0025
Finance Act, 1994 — Section 65(105)(zzzza), 76, 78
Tribunals and Commissions24 Jul 2015Allowed
M/s.Goel Motors Pvt. Ltd. Vs C.C.E., Chandigarh
Customs, Excise And Service Tax Appellate Tribunal · (2015) 07 CESTAT CK 0024
Cenvat Credit Rules, 2004 — Rule 3, 6, 15
Tribunals and Commissions23 Jul 2015Dismissed
C.C.E., Indore Vs M/s. Photo Fast Colour Lab
Customs, Excise And Service Tax Appellate Tribunal · (2015) 07 CESTAT CK 0023
Constitution Of India 1950 — Article 366
Tribunals and Commissions22 Jul 2015Dismissed
CC, (ICD), New Delhi Vs Brightwell Enterprises And Ors.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 07 CESTAT CK 0022
Constitution Of India 1950 — Article 226
Tribunals and Commissions21 Jul 2015Partly Allowed
M/s. H CL Technologies Ltd. Vs C.C. C.C.E. And S.T. Noida
Customs, Excise And Service Tax Appellate Tribunal · (2015) 07 CESTAT CK 0021
Cenvat Credit Rules, 2004 — Rule 5
Tribunals and Commissions17 Jul 2015Dismissed
C.C.E. Noida Vs M/s. Samsung India Electronics (P) Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 07 CESTAT CK 0020
Tribunals and Commissions17 Jul 2015Dismissed
C.C.E., Indore Vs M/s. Ruchi Soya Industries Ltd.
Customs, Excise And Service Tax Appellate Tribunal · (2015) 07 CESTAT CK 0019
Finance Act, 1994 — Section 65(105)(zn), 65(82)Major Port Trusts Act, 1963 — Section 2(q)Indian Ports Act, 1908 — Section 3(4)