Court News
Chhattisgarh High Court Cancels Gift Deed: Landmark Ruling Protects Senior Citizens’ Right to Care
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Court News
Gujarat High Court: Forest Settlement Agreements Cannot Override Law on Land Possession
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Court News
Allahabad High Court Slams Magistrate: ‘Usual Practice’ Cannot Justify Wrong Orders
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Court News
Delhi High Court: Court Fee Is Not a Penalty, Access to Justice Must Be Protected
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Delhi High Court: Forcing Accused to Cross-Examine Without Lawyer Vitiates Trial, Violates Fair Justice
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Punjab & Haryana High Court: Wife Concealing Income Not Entitled to Maintenance Under Section 125 CrPC
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Court News
Supreme Court Slams Misuse of Kerala Land Reforms Act, Calls Protection for Commercial Establishments ‘Extreme Socialism’
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Court News
Punjab & Haryana High Court Protects Journalists’ Freedom, Stays Action Over Posts on CM’s Helicopter
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Court News
Bombay High Court: No GST on Transfer of Leasehold Rights by State Industrial Development Corporations
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Court News
CESTAT Rules Windmills Not Immovable Property, Quashes Service Tax Demand on Sundaram Fasteners
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Court News
J&K High Court: No Property Transfer Without Registration
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Court News
Supreme Court Rules: Project Completion No Defence Against Insolvency for Real Estate Developers
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