Code of Criminal Procedure, 1973-Section 125, 125(2), 340The Protection of Women from Domestic Violence Act, 2005-Section 12Constitution of India-Article 136, 142, 141, 32, 226

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High Courts08 Sept 2026Disposed Of

P.Selvam Vs The District Collector & Ors.

Madras High Court · (2026) 09 MAD CK 1522

Constitution of India-Article 226Tamil Nadu Protection of Tanks and Eviction of Encroachment Act 2007

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High Courts08 Sept 2026Disposed Of

R.Sunder Singh & Anr. Vs The State Of Tamil Nadu & Ors.

Madras High Court · (2026) 09 MAD CK 1525

Constitution of India-Article 226Transplantation of Human Organs Act, 1994

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High Courts08 Sept 2026Dismissed

K.Sabarinathan Vs The District Collector & Ors.

Madras High Court · (2026) 09 MAD CK 1526

Constitution of India-Article 226

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High Courts08 Sept 2026

M.Manojkumar Vs The State Of Tamil Nadu & Ors.

Madras High Court · (2026) 09 MAD CK 1528

Constitution of India-Article 226

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High Courts08 Sept 2026Disposed Of

Ijjur Rahman Bijili Vs The Additional Chief Secretary / Secretary To Government & Ors.

Madras High Court · (2026) 09 MAD CK 1531

Constitution of India-Article 226Tamil Nadu Town and Country Planning Act, 1971-Section 80-A

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High Courts08 Sept 2026

P.Soundara Rajan Vs The District Collector & Ors.

Madras High Court · (2026) 09 MAD CK 1532

Constitution of India-Article 226Tamil Nadu Urban Local Bodies Act, 1998-Section 133

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High Courts08 Sept 2026

Palanirajapandi Vs The Commissioner & Ors.

Madras High Court · (2026) 09 MAD CK 1535

Constitution of India-Article 226

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High Courts08 Sept 2026

Beaula Vs The Registrar General & Anr.

Madras High Court · (2026) 09 MAD CK 1538

Constitution of India-Article 226

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High Courts08 Sept 2026

A.V.Kathir Vs Union Of India & Ors.

Madras High Court · (2026) 09 MAD CK 1540

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High Courts08 Sept 2026

Mohanraj & Anr. Vs The Commissioner, Prohibition And Excise Department & Ors.

Madras High Court · (2026) 09 MAD CK 1543

Constitution of India-Article 226Tamil Nadu Liquor Retail Vending (In Shops And Bars) Rules, 1981Tamil Nadu Liquor [Licence and Permit] Rules, 1981

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High Courts08 Sept 2026

Santhana Krishnan Vs The District Collector & Ors.

Madras High Court · (2026) 09 MAD CK 1545

Constitution of India-Article 226Tamil Nadu Panchayats Act, 1994-Section 131, 131(2), 131(1)(a), 201 and 202, 201, 202, 134, 135Tamil Nadu Land Encroachment Act, 1905-Sections 6 and 7

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High Courts08 Sept 2026

M. Anantha Kumar Vs The District Collector & Ors.

Madras High Court · (2026) 09 MAD CK 1550

Constitution of India-Article 226

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High Courts08 Sept 2026

Thirupathiraja Vs The District Registrar & Ors.

Madras High Court · (2026) 09 MAD CK 1553

Constitution of India-Article 226

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