High Courts08 Sept 2026
Vel Murugan Vs The State Of Tamil Nadu
Madras High Court · 2026 INSC 940
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438 r/w 442Tamil Nadu Prohibition (Amendment) Act, 2024-Section 4(1)(A)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 610 of 61,517
High Courts08 Sept 2026
The Director, Backward Class Welfare Department & Anr. Vs S. Jegan Mohini
Madras High Court · (2026) 09 MAD CK 1451
Civil Procedure Code-Order 47 Rule 1 and 2, 114Constitution of India-Article 14
High Courts08 Sept 2026Disposed Of
Lakshmanakumar Vs The State Of Tamilnadu
Madras High Court · (2026) 09 MAD CK 1454
BNSS Act-Section 528BNS-Sections 281, 125, 292 and 285
High Courts08 Sept 2026Allowed
Jeyakumar Vs The State Of Tamilnadu
Madras High Court · (2026) 09 MAD CK 1457
BNSS-Section 528, 348POCSO Act, 2012-Sections 9(m), 9(n), 10, 11(4), 12, 33(5)
High Courts08 Sept 2026Dismissed
Ameer Ali Vs The State Of Tamil Nadu Rep.by The Inspector Of Police & Anr.
Madras High Court · (2026) 09 MAD CK 1460
BNSS, 2023-Section 528Arms Act, 1959-Sections 25(1-B)(c), 8(1), 25(8), 3, 5, 10Cr.P.C.-Section 161
High Courts08 Sept 2026
M.Vasanthi Vs The District Collector & Ors.
Madras High Court · (2026) 09 MAD CK 1463
Letters Patent-Clause 15Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 3, 5, 16Protection of Women from Domestic Violence Act, 2005
High Courts08 Sept 2026Dismissed
The Registrar Of Co-Operative Societies (Housing) & Ors. Vs M Rajalakshmi & Anr.
Madras High Court · (2026) 09 MAD CK 1466
Letters Patent-Clause 15Tamil Nadu Co-operative Societies Act, 1983-Section 167, 87, sub-section (1) of section 90, 138, clause (b) of sub-section (2) of section 139, 167 (2)Tamil Nadu Co-operative Societies Rules, 1988-Rule 135, 140, sub-rule 4 of Rule 140
High Courts08 Sept 2026Disposed Of
The Managing Director, Tami Nadu State Transport Corporation Vs The Presiding Officer, Labour Court & Ors.
Madras High Court · (2026) 09 MAD CK 1472
Letters Patent-Clause 15Industrial Disputes Act, 1947-Section 11A
High Courts08 Sept 2026Disposed Of
The Management The Tamil Nadu State Transport Corporation (Kumbakonam) Limited Vs S.Geetha & Anr.
Madras High Court · (2026) 09 MAD CK 1477
Letters Patent-Clause 15
High Courts08 Sept 2026Disposed Of
Vignesh & Anr. Vs The Director & Ors.
Madras High Court · (2026) 09 MAD CK 1483
Constitution of India-Article 226Transplantation of Human Organs Act, 1994
High Courts08 Sept 2026
M.Kaliraj Vs The District Collector & Ors.
Madras High Court · (2026) 09 MAD CK 1484
Constitution of India-Article 226
High Courts08 Sept 2026
M.Deepan Vs The District Collector & Ors.
Madras High Court · (2026) 09 MAD CK 1491
Constitution of India-Article 226Tamil Nadu Land Encroachment Act, 1905-Section 6
High Courts08 Sept 2026
S.Ananthamurugan & Ors. Vs The Director, Directorate Of Legal Studies, Chennai, Tamil Nadu & Ors.
Madras High Court · (2026) 09 MAD CK 1492
Constitution of India-Article 226
High Courts08 Sept 2026Dismissed
Raja Sm Social Activist Vs State Represented By Additional Director General Of Police & Anr.
Madras High Court · (2026) 09 MAD CK 1498
Constitution of India-Article 226BNSS 2023
High Courts08 Sept 2026
P.Natarajan Vs The District Collector & Ors.
Madras High Court · (2026) 09 MAD CK 1500
Constitution of India-Article 226
High Courts08 Sept 2026
M.Sahul Hameed Vs The Commissioner, Tuticorin Corporation & Anr.
Madras High Court · (2026) 09 MAD CK 1504
Constitution of India-Article 226
High Courts08 Sept 2026
Rengaraj Vs The Commissioner, Tirunelveli Corporation & Anr.
Madras High Court · (2026) 09 MAD CK 1506
Constitution of India-Article 226
High Courts08 Sept 2026
Mala Vs The Deputy Inspector General Of Prison & Ors.
Madras High Court · (2026) 09 MAD CK 1507
Constitution of India-Article 226
High Courts08 Sept 2026
Valarmathi Vs The Deputy Inspector General Of Prison & Ors.
Madras High Court · (2026) 09 MAD CK 1508
Constitution of India-Article 226
High Courts08 Sept 2026
Thaibudeen Vs The Regional Passport Officer & Anr.
Madras High Court · (2026) 09 MAD CK 1509
Constitution of India-Article 226Passport Act-Section 6(2)(f)Passport Manual