JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 608 of 61,517

Tribunals and Commissions08 Sept 2026

Prajit Prasannan Vs Bhagwati Trading Co. Through Its Proprietor & Anr.

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 2026

Insolvency and Bankruptcy Code, 2016-Section 9, 12ACIRP Regulations, 2016-Regulation 30 ANCLT Rules, 2016-Rule 11

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Tribunals and Commissions08 Sept 2026

M/s Shambhu Technology Services Pvt. Ltd. Vs M/s OFB Tech Limited

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 2018

Insolvency & Bankruptcy Code, 2016-Section 8, 9, 9(5)(i)(d), 9(5)(ii)(d)

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High Courts08 Sept 2026

ICICI Lombard General Insurance Company Limited Vs Gayatri Kuar & Ors.

Jharkhand High Court · 2026 INSC 653

MV Act-Section 149(2), 134(c), 149, 66, 66(3), 67(1), 140

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High Courts08 Sept 2026

ICICI Lombard General Insurance Company Limited Vs Gayatri Kuar & Ors.

Jharkhand High Court · 2026 INSC 653

Motor Vehicles Act-Section 66, 66(3), 67(1), 134(c), 140, 149, 149(2), Rule 180

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High Courts08 Sept 2026

Angel Mishra Vs State Of Odisha

Orissa High Court · (2026) 09 OHC CK 1874

BNSS, 2023-Section 483, 480(6), first proviso to Section 480IPC-420, 467, 468, 471Constitution of India-Article 21

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High Courts08 Sept 2026

Kartika Samal Vs State Of Odisha

Orissa High Court · (2026) 09 OHC CK 1875

BNSS, 2023-Section 483BNS-Ss. 85/108/103(1)/316(2)/3(5)

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High Courts08 Sept 2026

Sahil Raulo @ Sahil Raula @ Gunjan & Anr. Vs State Of Orissa

Orissa High Court · (2026) 09 OHC CK 1876

BNSS, 2023-Section 483BNS-109(1)/l15(2)/118(1)/190/333

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High Courts08 Sept 2026Allowed

Sunil Mallick & Ors. Vs State Of Odisha

Orissa High Court · (2026) 09 OHC CK 1877

BNSS, 2023-Section 483, 58BNS-Section 140(3), 140(2), 115(2), 303(2), 351(2), 3(5)Constitution of India-Article 22(2)

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High Courts08 Sept 2026

Chittaranjan Swain Vs Central Bank of India, Cuttack & Ors.

Orissa High Court · (2026) 09 OHC CK 1892

Constitution of India-Articles 226 & 227, 21, 14

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High Courts08 Sept 2026

Satrughan Mallick Vs State Of Odisha & Ors.

Orissa High Court · 2026 INSC 99

Constitution of India-Articles 226, 227, 14, 16, 21

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High Courts08 Sept 2026

Iswar Barik & Anr. Vs State Of Orissa

Orissa High Court · (2026) 09 OHC CK 1898

Indian Penal Code, 1860-Sections 302, 201, 34Indian Evidence Act, 1872-Section 8

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High Courts08 Sept 2026

Anil Kumar Poddar Vs Minati Naik

Orissa High Court · (2026) 09 OHC CK 1899

Code of Civil Procedure-Section 24Orissa High Court Video Conferencing for Courts Rules, 2020

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High Courts08 Sept 2026

Sambari Munda & Anr. Vs State Of Orissa

Orissa High Court · (2026) 09 OHC CK 1900

IPC-Sections 341, 506, 307, 302 read with Section 34, 294, 109, 299, 300 (Exception 4), 301, 304 Part IICode of Criminal Procedure-Section 374

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High Courts08 Sept 2026

Prasant @ Pradipta Kumar Mohapatra & Anr. Vs State Of Orissa

Orissa High Court · (2026) 09 OHC CK 1901

IPC-Sections 498-A, 304-B, 302, 201, 34D.P. Act-Section 4Indian Evidence Act-Section 113-B

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High Courts08 Sept 2026

Dama @ Damodar Moharana Vs State Of Orissa

Orissa High Court · (2026) 09 OHC CK 1902

IPC-Section 326, 323 and 324, 452/307/324/34, 320Cr.P.C.-Section 397, 401

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High Courts08 Sept 2026

Tanoj Pradhan & Anr. Vs State Of Odisha

Orissa High Court · (2026) 09 OHC CK 1904

BNSS, 2023-Section 483BNS, 2023-Section 112(2), 317(2), 317(4), 317(5), 318(4), 61(2), 269IT Act-Section 66(C)

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High Courts08 Sept 2026

Satyabrata Sahu Vs State Of Odisha

Orissa High Court · (2026) 09 OHC CK 1905

BNSS-Section 483BNS-Section 318(2), 318(3), 336(3), 338, 341(1), 340(2), 74, 3(5)

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High Courts08 Sept 2026

Baishakhi Saha Vs State Of Odisha

Orissa High Court · (2026) 09 OHC CK 1906

BNSS, 2023-Section 483, 480IPC-Section 409, 420, 467, 468, 471, 120-BOPID Act

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High Courts08 Sept 2026

Tanoj Pradhan & Anr. Vs State Of Odisha

Orissa High Court · (2026) 09 OHC CK 1907

BNSS, 2023-Section 483BNS, 2023-Section 112(2), 317(2), 317(4), 317(5), 318(4), 61(2), 269IT Act-Section 66(C)

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High Courts08 Sept 2026

Balia @ Balaram Naik & Ors. Vs State Of Odisha

Orissa High Court · (2026) 09 OHC CK 1908

BNSS, 2023-Section 483BNS-Ss.303(2)/317(2)/3(5)

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