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12,30,331 judgments in All Courts · page 606 of 61,517

Tribunals and Commissions08 Sept 2026Disposed Of

Winzo Games Private Limited Vs Google LLC & Ors.

Competition Commission Of India · (2026) 09 CCI CK 2310

Competition Act, 2002-Section 4, 4(2), 4(2)(a)(i), 4(2)(b), 4(2)(b)(i), 4(2)(c), 18, 19, 19(1)(a), 26, 26(1), 33, 36, 36(1), 48B, 57Competition Commission of India (General) Regulations, 2009-Regulation 17Competition Commission of India (Commitment) Regulations, 2024-Regulation 3(3), 4(3), 4(7), 5, 5(1), 7
Tribunals and Commissions08 Sept 2026Allowed

State Bank Of India Vs Prakash Gold Palace Pvt. Ltd.

National Company Law Tribunal · (2026) 09 NCLT CK 2200

Insolvency and Bankruptcy Code, 2016-Section 7, 7(4), 7(5), 7(5)(b), 13, 14, 14(1), 31(1), 33, 95Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Limitation Act, 1963-Section 18
Tribunals and Commissions08 Sept 2026Allowed

S Sephulohniam Vs Hotel Radhaprasad Pvt. Ltd.

National Company Law Tribunal · (2026) 09 NCLT CK 2198

Insolvency and Bankruptcy Code, 2016-Section 7, 3(6), 3(8), 3(11), 3(12), 5(5A), 5(8), 7(5), 10A, 14(1), 14(2), 14(2A), 14(3), 14(4), 15, 17, 18, 31, 33, 60, 60(1), 79, 238AInsolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
Tribunals and Commissions08 Sept 2026Allowed

Union Bank Of India Vs Heera Hospitality Private Limited

National Company Law Tribunal · (2026) 09 NCLT CK 2203

Insolvency and Bankruptcy Code, 2016-Section 7, 10A, 94, 4, 3(12), 5(8)(a), 7(3), 7(4), 7(5), 2(14)(a), 8, 9, 10, 13, 14, 17, 21, 25, 31(1), 33, 238Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Insolvency and Bankruptcy Code (Amendment) Act, 2020
Tribunals and Commissions08 Sept 2026Allowed

Srei Equipment Finance Ltd Vs Vijay Mining & Infra Corp Pvt Ltd

National Company Law Tribunal · (2026) 09 NCLT CK 2208

Insolvency and Bankruptcy Code, 2016-Section 7, 7(3), 3(12), 5(8), 4, 13(1)(b), 14, 14(1), 15, 16(5), 17, 18, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4National Company Law Tribunal Rules, 2016-Rule 28(2), 28(3), 28(4), 63