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Tribunals and Commissions08 Sept 2026

Bal Kishan Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3046

Administrative Tribunals Act, 1985-Section 19Railway Servants (Discipline & Appeal) Rules, 1968Constitution of India-Article 226, 227
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Tribunals and Commissions08 Sept 2026

Santokben Rana Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3045

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Pension) Rules, 1972PFRDA (Exits and Withdrawals under the National Pension System) Regulations, 2015
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Tribunals and Commissions08 Sept 2026Allowed

Lakhari Resources Private Limited Vs Aeronet Technologies Private Limited

National Company Law Tribunal · (2026) 09 NCLT CK 3020

Insolvency and Bankruptcy Code, 2016-Section 9, 8, 15, 17, 18, 9(5), 14(1), 14(2), 14(2A), 14(3), 14(4), 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
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Tribunals and Commissions08 Sept 2026

Ashok Kumar Shah Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2806

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Commutation of Pension) Rules, 1981-Rule 10-ACentral Civil Services (Pension) Rules, 1985-Rule 10-A
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