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Tribunals and Commissions08 Sept 2026

G. Meganathan Vs Union Of India & Anr.

Central Administrative Tribunal · 2025 INSC 1313

GDS (Conduct and Engagement) Rules, 2011-Rules 10, 21Postal Manual Volume VI Part III (Sixth Edition - Corrected up to 30th June 1986)-Rules 121 (2), 127 (1)