Tribunals and Commissions08 Sept 2026
Sarahana Society for Welfare and Development Vs. CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6310
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 602 of 61,517
Tribunals and Commissions08 Sept 2026Dismissed
Rajeev Kumar Gupta Vs Assessment Unit, Income Tax Department, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6308
Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B)
Tribunals and Commissions08 Sept 2026Dismissed
Rajeev Kumar Gupta Vs. Assessment Unit, Income Tax Department, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6304
Income Tax Act, 1961-Section 250, 143(3), 143(3A), 143(3B)
Tribunals and Commissions08 Sept 2026Partly Allowed
Yogshakti Educational And Charitable Trust Vs CIT (Exemptions), New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6272
Income Tax Act, 1961-Section 12AB(1)(ac)(ii)
Tribunals and Commissions08 Sept 2026Allowed
Sice Vaan Joint Venture Vs National Faceless Appeal Centre (NFAC), Circle 43(1), Civic Centre, New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5529
Income-tax Act, 1961-Section 194C, 270A, 234A, 234B, 234C and 234D
Tribunals and Commissions08 Sept 2026Disposed Of
Sri Ajant Boro & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5764
Tribunals and Commissions08 Sept 2026Disposed Of
Lal Chand Ali Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5758
IPC-Sections 143, 365, 302GDS (Conduct and Engagement) Rules, 2011-Rule 12, 12(1)(b)
Tribunals and Commissions08 Sept 2026Dismissed
Sri Mukul Das Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5721
Railway Servants (Discipline & Appeal) Rules, 1968-Rule 9
Tribunals and Commissions08 Sept 2026Disposed Of
Shri Sushanta Mazumder Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5719
Tribunals and Commissions08 Sept 2026Disposed Of
Shri C.Vijaya Bhaskar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5697
AT Act, 1985-Section 20
Tribunals and Commissions08 Sept 2026Allowed
Akhtar Hussain Vs Union Territory Chandigarh & Ors.
Central Administrative Tribunal · 2026 INSC 234
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311(2), 311(2)(b), 21, 14, 16, 141Prevention of Corruption Act-Section 7, 7(a)
Tribunals and Commissions08 Sept 2026Allowed
Ashish Singal & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5204
Administrative Tribunals Act, 1985-Section 19, 20Constitution of India-Article 14, 16, 16(4A), 16(4B), 309, 335The Constitution (Eighty-Fifth Amendment) Act, 2001
Tribunals and Commissions08 Sept 2026Disposed Of
Asha Sharma Vs Union Territory, Chandigarh & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5201
Constitution of India-Article 14Punjab Civil Services Rules, Volume II-Rules 7.17, 7.18
Tribunals and Commissions08 Sept 2026Disposed Of
Ramnish Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5195
Tribunals and Commissions08 Sept 2026
Akhtar Hussain Vs Union Territory Chandigarh & Ors.
Central Administrative Tribunal · 2026 INSC 234
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311(2), 311(2)(b), 21, 14, 16, 141IPC-Section 120-B
Tribunals and Commissions08 Sept 2026Disposed Of
Shahnaz Baby Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5149
Tribunals and Commissions08 Sept 2026
Shri Ram Ranjan Choubey & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5147
Tribunals and Commissions08 Sept 2026Disposed Of
Usha Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5099
Tribunals and Commissions08 Sept 2026Dismissed
Mohan Lal (Retired I.A.S.) Vs Govt. Of National Capital Territory Of Delhi & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4643
Tribunals and Commissions08 Sept 2026Dismissed
Union Of India & Ors. Vs R.C. Bakshi
Central Administrative Tribunal · (2026) 09 CAT CK 4671
Prevention of Corruption Act, 1988-Sections 5(6), 13(1)(e), 13(2), 16, 22Prevention of Corruption Act, 1947-Section 5(1)(e)Indian Penal Code-Sections 109, 120-B