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Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 600 of 61,517

Supreme Court09 Sept 2026Partly Allowed

Securities And Exchange Board Of India Vs Vedanta Limited & Ors.

Supreme Court Of India · 2026 INSC 978

SEBI Act, 1992-Sections 15HA, 15HB, 24, 15Z, 15U, 15U(2)PFUTP Regulations-Regulations 3(a), (b), (c), (d), 4(1), 4(2)(k), 4(2)(r), 3, 4, 2(c), 4(a) to (c), 5(1)(a) & (b), 6(a), 4(2)(f), 2(1)(c)Buyback Regulations-Regulation 19(1)(a), 15(k), Regulation15B(5), 14(3), 15B(8), 15B (8) (a) & (b), 15B, 15B(8)(a), 14, 15B(8)(c)
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Supreme Court09 Sept 2026Dismissed

V. Sumitra Reddy & Anr. Vs K. Ranganadha Reddy & Ors.

Supreme Court Of India · 2026 INSC 979

Indian Partnership Act, 1932-Sections 4, 5, 7, 37, 39, 40, 43, 43(1), 43(2), 44, 46, 47, 48, 48(b), Chapter VI comprising of Sections 39 to 55Code of Civil Procedure, 1908-Order XL, VII Rule 7, XL Rule 1 (b)Partnership Act of 1890
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Supreme Court09 Sept 2026Allowed

S.S. Das Vs Union Of India

Supreme Court Of India · 2026 INSC 980

Fundamental Rules-Clause (j), Rule 56(j), FR 56(j)Constitution of India-Article 311, 310, 226Government of India (Transaction of Business) Rules, 1961
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High Courts09 Sept 2026Allowed

Deepu @ Deepak Vs State

Delhi High Court · (2026) 09 DEL CK 0968

Code of Criminal Procedure, 1973-Section 374, 482, 207, 232, 313, 216, 235Indian Penal Code, 1860-Section 342, 363, 377, 506Protection of Children from Sexual Offences Act, 2012-Section 4, 6
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High Courts09 Sept 2026Dismissed

Ram Pravesh Thakur Vs State Of N.C.T. Of Delhi

Delhi High Court · (2026) 09 DEL CK 0966

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415, 528Protection of Children from Sexual Offences Act, 2012-Section 7, 10, 11, 12, 42Indian Penal Code, 1860-Section 354, 354B, 509
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