High Courts09 Sept 2026Dismissed
Mehtar Samaj Magaswargiya Sarvangin Vikas Sanstha, Digras Vs State Of Maharashtra & Ors.
Bombay High Court · (2026) 09 BOM CK 0956
Maharashtra Public Trusts ActConstitution of India-Article 226
JUDGMENT DATABASE
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12,30,331 judgments in All Courts · page 601 of 61,517
High Courts09 Sept 2026Dismissed
Mehtar Samaj Magaswargiya Sarvangin Vikas Sanstha, Digras Vs State of Maharashtra & Ors.
Bombay High Court · (2026) 09 BOM CK 0955
Maharashtra Public Trusts ActConstitution of India-Article 226
High Courts09 Sept 2026Allowed
Ku. Vedika Pandit Chandel Vs State Of Maharashtra & Ors.
Bombay High Court · (2026) 09 BOM CK 0954
Supreme Court08 Sept 2026Allowed
Prabha Devi Vs The State Of Bihar & Ors.
Supreme Court Of India · (2026) 09 SC CK 6990
Indian Penal Code, 1860-Sections 354, 379, 498A, 34, 341, 323, 504
Supreme Court08 Sept 2026Allowed
Prabha Devi Vs The State Of Bihar & Ors.
Supreme Court Of India · (2026) 09 SC CK 6989
Indian Penal Code, 1860-Sections 354, 379, 498A, 34, 341, 323, 504
Tribunals and Commissions08 Sept 2026Disposed Of
Anandkumar Padmakar Wargantiwar & Ors. Vs Sanjeev Gupta & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 6903
Tribunals and Commissions08 Sept 2026Disposed Of
Kusmila Kujur Vs The General Manager/N.F.Railway/Maligaon (Assam) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6839
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972CCS (Pension) Rules, 2021-Rule 65
Tribunals and Commissions08 Sept 2026Disposed Of
Rashmi Tripathi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6787
Tribunals and Commissions08 Sept 2026
Cambridge University Press & Assessment India Pvt. Ltd. Vs Asstt. Commissioner Of Income Tax, Circle 4(2), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6685
Tribunals and Commissions08 Sept 2026Allowed
Sanjeev Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6684
Income Tax Act-Section 250
Tribunals and Commissions08 Sept 2026Allowed
Gangasarup Vs NFAC, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6132
Income Tax Act, 1961-Section 270A, 270A(1) to (7), 270A(8), 270A(9), 270A(9)(a) to (f)
Tribunals and Commissions08 Sept 2026Allowed
Greeneffect Waste Management Limited Vs ITO, Ward 73(2), New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6126
Income Tax Act, 1961-Section 201(1), 201(1A)
Tribunals and Commissions08 Sept 2026
Seema Arora Vs ADDL/JCIT (A)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6421
Income Tax Act, 1961-Section 10(10B), 10(10C), 143(1), 250(6)Constitution of India-Article 265
Tribunals and Commissions08 Sept 2026
Shri Jatinder Pal Singh Chadha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6349
Income Tax Act, 1961-Section 250, 143(3), 127
Tribunals and Commissions08 Sept 2026
Gurjeet Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6339
Income Tax Act, 1961-Section 250
Tribunals and Commissions08 Sept 2026
Shri Dinesh Kumar Tyagi Vs. Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6334
Income Tax Act, 1961-Section 250, 143(3), 144B, 143(1), 10(10AA)Constitution of India-Article 12, 226
Tribunals and Commissions08 Sept 2026
Arun Kumar Pandey Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6333
Income Tax Act, 1961-Section 250, 69A
Tribunals and Commissions08 Sept 2026
Parvinder Singh Bedi Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6314
Income Tax Act, 1961-Section 250
Tribunals and Commissions08 Sept 2026Allowed
Dogra Education Society Vs Income Tax Officer, Ward Exemption 1(3)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6313
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions08 Sept 2026
ACIT Vs Pushpa Aggarwal
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6312
Income Tax Act, 1961-Section 250, 143(3), 54, 54F, 45