Tribunals and Commissions08 Sept 2026
K.Sanish Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3848
CCS (Pension) RulesRight to Information ActCPC-Order 47, 47 Rule 1
JUDGMENT DATABASE
Search 12,30,272 Indian judgments.
12,30,272 judgments in All Courts · page 604 of 61,514
Tribunals and Commissions08 Sept 2026
Deorao Vithoba Kirmire Vs Akhilesh Kumar Maurya & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3509
Rajasthan High Court Ordinance-Section 18
Tribunals and Commissions08 Sept 2026
Sunil Kumar Mandal Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3510
CAT Procedure (Rule) 1987-Rule 15 (2)Limitation Act 1963
Tribunals and Commissions08 Sept 2026
Mohammad Iqbal Pandith Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3511
Tribunals and Commissions08 Sept 2026
Arshad Hussain Malik & Anr. Vs UT Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3512
SRO-400 of 2009
Tribunals and Commissions08 Sept 2026
Rajesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3513
CCS (Pension) Rules, 2021-Rule 65
Tribunals and Commissions08 Sept 2026
Ghulam Hassan Dar Vs U.T Of J&K Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3514
Constitution of India-Articles 14, 16SRO-59 of 1990
Tribunals and Commissions08 Sept 2026
Mohammad Yousuf Mir Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3515
Tribunals and Commissions08 Sept 2026
Geeta Devi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3516
CAT Rules 1985-Section 21 (1)
Tribunals and Commissions08 Sept 2026
Ram Prawesh Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3517
Tribunals and Commissions08 Sept 2026
Ranjan Kumar Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · 2024 INSC 847
Administrative Tribunals Act, 1985-Section 19(4)Constitution of India-Articles 14, 16
Tribunals and Commissions08 Sept 2026
Rakesh Bahadur Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3519
Tribunals and Commissions08 Sept 2026
Priyesh Bheda Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3520
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17CCS (CCA) RulesCode of Civil Procedure, 1908-Order 47 Rule 1
Tribunals and Commissions08 Sept 2026
Ram Autar Kashyap Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3521
Constitution of India-Article 226Limitation Act-Section 5
Tribunals and Commissions08 Sept 2026Disposed Of
Ghulam Muhammad Parray Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3522
High Courts08 Sept 2026
Hem Chand Vs M/s Padmawati Pvt Ltd
Allahabad High Court · (2026) 09 AHC CK 3350
C.P.C.-Order VII Rule 11, Section 151Transfer of Property Act, 1882-Section 106Constitution of India-Article 227
Tribunals and Commissions08 Sept 2026Disposed Of
Anup Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3006
Central Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Sept 2026
Aman Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2982
Tribunals and Commissions08 Sept 2026
Bal Kishan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3046
Administrative Tribunals Act, 1985-Section 19Railway Servants (Discipline & Appeal) Rules, 1968Constitution of India-Article 226, 227
Tribunals and Commissions08 Sept 2026
Santokben Rana Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3045
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Pension) Rules, 1972PFRDA (Exits and Withdrawals under the National Pension System) Regulations, 2015