High Courts23 Sept 2026
Naga Prasad Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 09 AP CK 4150
Cr.P.C-Section 437, 438, 439, 482BNSS-Section 528
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 411 of 61,482
High Courts23 Sept 2026
Ramesh Kumar Vs Sutlej Jal Vidyut Nigam Limited & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4151
High Courts23 Sept 2026
Nishant Mehta Vs Sutlej Jal Vidyut Nigam Limited & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4153
High Courts23 Sept 2026
Bhup Chand Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4154
High Courts23 Sept 2026Allowed
Shashi Kumar Vs Surinder Mohan
High Court Of Himachal Pradesh · (2026) 09 SHI CK 4250
N.I Act-Section 138
High Courts23 Sept 2026
Seelam Pandamma @ Luthia Mery & Ors. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 09 AP CK 4249
Cr.P.C-Section 437, 438, 439, 482BNSS-Section 528
High Courts23 Sept 2026
Gollapudi Srinivasa Rao @ Vasu Vs The State Of Ap & Anr.
Andhra Pradesh High Court · (2026) 09 AP CK 4248
Cr.P.C-Section 437, 438, 439, 482BNSS-Section 528
High Courts23 Sept 2026
Karra Anusha Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 09 AP CK 4247
Cr.P.C-Sections 437, 438, 439, 482BNSS-Section 528
High Courts23 Sept 2026
Gollapudi Srinivasa Rao @ Vasu Vs The State Of Ap & Anr.
Andhra Pradesh High Court · (2026) 09 AP CK 4246
Cr.P.C-Section 437, 438, 439, 482BNSS-Section 528
High Courts23 Sept 2026
Antriksh Developers and Promoters Pvt. Ltd. Thru. Authorized Signatory Sarafaraz Ahmad Vs Shyam Sundar Agarwal
Allahabad High Court · (2026) 09 AHC CK 4245
Real Estate (Regulation & Development) Act, 2016-Section 18, 18(1), 18(1)(a), 43(3), 44(5), 55, 58
High Courts23 Sept 2026
Rekha Saxena & Anr. Vs Roman Catholic Diocese, Allahabad Pvt. Ltd. Thru. Director General the Bishop & Anr.
Allahabad High Court · (2026) 09 AHC CK 4243
Code of Civil Procedure, 1908-Order XLIII Rule 1(r), Section 104, XXXIX Rules 1 & 2, XXXIX Rule 1(a), 94, 94(c), 39 Rule 1, 39 Rule 2, 43, 21 Rules 98 and 99Registration Act, 1908-Section 47Act 104 of 1976-S. 86
High Courts23 Sept 2026
Poojari Reddepa Alias Siva Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4181
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480 and 483Bharatiya Nyaya Sanhita, 2023-Sections 143(2) and 144(2)Prevention of Immoral Traffic Act, 1956-Sections 3(1), 4(1), 5(1)(a) and 7(1)(a)
High Courts23 Sept 2026
Kumbagiri Vijaya Kumar Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4182
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Bharatiya Nyaya Sanhita, 2023-Sections 303(2), 49, 61(2), 3(5)Andhra Pradesh Forest Act, 1967-Sections 20(1)(d)(i)(a)(b), 20(1)(c)(ii)(iii)(iv)(ix)(x), 36(a), 32-A
High Courts23 Sept 2026
K Vinod Kumar Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4183
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480 and 483
High Courts23 Sept 2026Partly Allowed
Pothabathula Venkata Ramakrishna & Ors. Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 09 AP CK 4184
Indian Penal Code-Sections 498-A and 109 read with Section 34Dowry Prohibition Act-Sections 3 and 4Cr.P.C-Sections 437, 438, 439, 482
High Courts23 Sept 2026
P Siro Latha & Anr. Vs Kona Sasidhar IAS & Ors.
Andhra Pradesh High Court · (2026) 09 AP CK 4238
Contempt of Courts Act 1971-Sections 10 to 12, 10, 12Constitution of India-Article 215CPC-Section 151
High Courts23 Sept 2026
Sri Rachapudy Nagabhushanam Degree And P.G. College (Autonomous) Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 09 AP CK 4237
Constitution of India-Article 226, 14All India Council for Technical Education Act 1987Andhra Pradesh Education Act 1982
High Courts23 Sept 2026
Pulagam Suryanarayana Reddy Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 09 AP CK 4185
Cr.P.C-Section 437/438/439/482BNSS-Section 528Negotiable Instruments Act-Section 138
High Courts23 Sept 2026
Poojari Reddepa Alias Siva Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 09 AP CK 4186
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Bharatiya Nyaya Sanhita, 2023-Sections 143(2), 144(2)Prevention of Immoral Traffic Act, 1956-Sections 3(1), 4(1), 5(1)(a), 7(1)(a)
High Courts23 Sept 2026
Pothula Alias Potula Anand Kumar Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 09 AP CK 4187
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480 & 483Bharatiya Nyaya Sanhita, 2024-Sections 318(2), 69, 351(2), 3(5)IPC-Sections 90, 375, 376