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Judgment
4 paragraphs · 58 words
1.
Sri K Ganesh Santhosh Reddy, representing Ms. Gouthami Surapareddy, learned counsel for the petitioner submitted that this matter may be dismissed as infructuous.
2.
Recorded the said submissions of the learned counsel for the petitioner.
3.
In the result, this Criminal Petition is dismissed as infructuous.
As a sequel, Miscellaneous petitions, if any pending shall stand closed.
