High CourtsSingle Bench(2026) 09 AP CK 4246

Gollapudi Srinivasa Rao @ Vasu vs The State Of Ap & Anr.

Andhra Pradesh High Court, Amaravati · Decided on 23 September 2026

HON’BLE JUDGES
Sunitha Gandham, J
CASE NUMBER
Criminal Petition No: 170/2023

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Judgment

4 paragraphs · 58 words
1.

Sri K Ganesh Santhosh Reddy, representing Ms. Gouthami Surapareddy, learned counsel for the petitioner submitted that this matter may be dismissed as infructuous.

2.

Recorded the said submissions of the learned counsel for the petitioner.

3.

In the result, this Criminal Petition is dismissed as infructuous.

As a sequel, Miscellaneous petitions, if any pending shall stand closed.