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Judgment
4 paragraphs · 64 words
1.
Sri Sreemannarayana Vattikuti, learned counsel for the petitioner requested to give permission to withdraw this criminal petition so as to proceed before the learned Trial Court.
2.
Recorded the said submissions of the learned counsel for the petitioners. Permission is granted.
3.
In the result, this Criminal Petition is dismissed as Withdrawn.
As a sequel, Miscellaneous petitions, if any pending, shall stand closed.