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12,29,635 judgments in All Courts · page 409 of 61,482

High Courts23 Sept 2026

Niyas Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 4284

Indian Penal Code-Section 392Code of Criminal Procedure, 1973-Section 427, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 467, 141, 528
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High Courts23 Sept 2026

Santhosh.C Vs State Of Kerala & Ors.

High Court Of Kerala · (2026) 09 KL CK 4283

Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 115(1), 118(1), 110, 299 read with Section 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
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High Courts23 Sept 2026Partly Allowed

Praveen Sodharan & Ors. Vs State Of Kerala & Ors.

High Court Of Kerala · (2026) 09 KL CK 4281

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 143 read with Section 3(5)Immoral Traffic (Prevention) Act, 1956-Sections 4, 5, 6 and 7
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High Courts23 Sept 2026

Geetha & Anr. Vs State Of Kerala & Anr.

High Court Of Kerala · (2026) 09 KL CK 4280

Indian Penal Code-Sections 294(b), 323, 353, 332, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure-Section 482
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High Courts23 Sept 2026

Ashif Vs Shamsudheen & Anr.

High Court Of Kerala · (2026) 09 KL CK 4276

Indian Penal Code, 1860-Sections 417, 420, 406, 468 read with Section 34Code of Criminal Procedure-Section 482
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