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12,29,635 judgments in All Courts · page 408 of 61,482

Tribunals and Commissions23 Sept 2026

Mr. S. Viswanathan Vs Canara Bank

National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 4435

Insolvency and Bankruptcy Code, 2016-Section 61, 9, 22, 27, 27(3)IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 24, 25, 25(3)
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Tribunals and Commissions23 Sept 2026Partly Allowed

Shyamsundar Garg Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 5405

Presiding Officers of the Labour Court, Industrial Tribunal and National Tribunal (Salaries, Allowances and other Terms and Conditions of Service) Rules, 2015-Rule 13, 13(2)Constitution of India-Article 247, 323, 14, 16
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High Courts23 Sept 2026

Devaki & Ors. Vs Chandrika Ayyappan

High Court Of Kerala · (2026) 09 KL CK 4373

Code of Civil Procedure, 1908-Order IX Rule 6, IX Rule 7, IX Rule 10, IX Rule 13, VIII Rule 10, XV Rule 3(1)Limitation Act, 1963-Section 5, Article 122, 123, 137
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