CourtKutchehry.com

JUDGMENT DATABASE

Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 407 of 61,482

Tribunals and Commissions23 Sept 2026Allowed

ERS Services Private Limited Vs DCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5930

Income Tax Act, 1961-Section 250, 144, 144B, 194C, 143(2), 142(1), 69C, 36(1)(va), 133(6), 145, 115BBE, 272A(1)(d), 271AAC(1), 270A, 234A, 234B
Read judgment
High Courts23 Sept 2026Dismissed

Devashish Yadav Vs Gunjan Yadav

Madhya Pradesh High Court · 2025 INSC 606

Constitution of India-Article 226, 227Hindu Marriage Act, 1955-Section 9, 28Family Courts Act, 1984-Section 10
Read judgment
Tribunals and Commissions23 Sept 2026

Rinku Dhugga Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 4705

All India Service Act, 1951-Section 03All India Services (Discipline and Appeal) Rules, 1969-Rule 2, 2(c), 2(e), 7, 7(b), 7(6), 8, 16All India Services (Conduct) Rules, 1968-Rule 3
Read judgment
High Courts23 Sept 2026

Nootan Rai Vs Union Of India & Ors.

Allahabad High Court · (2026) 09 AHC CK 4412

Constitution of India-Article 226, 12, 21-AIntermediate Education Act, 1921-Section 7, 7AA, 7AA (3)Right of Children to Free and Compulsory Education Act, 2009
Read judgment
High Courts23 Sept 2026

Kopal Bhartiya & Ors. Vs State Of U.P. & Ors.

Allahabad High Court · (2026) 09 AHC CK 4445

Constitution of India-Article 309, 226Uttar Pradesh Subordinate Education (Trained Graduate Category) Service Rules (Sixth Amendment), 2024Uttar Pradesh Subordinate Education (Trained Graduate Grade) Service Rules, 1983
Read judgment