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Tribunals and Commissions23 Sept 2026Dismissed

ACIT Vs Teneron Limited

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5525

Income Tax Act, 1961-Section 143(3), 144B, 69C, 68, 143(2), 142(1), 115BBE
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Tribunals and Commissions23 Sept 2026

Lalit Vs ITO, Ward 1

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5522

Income-tax Act, 1961-Section 151, 148A(d), 148
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Tribunals and Commissions23 Sept 2026Allowed

Mayank Singla Vs Income Tax Officer Ward-1 Karnal

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5611

Income Tax Act, 1961-Section 143(3), 147, 69C, 68, 143(2), 142(1), 133A, 133A(2A), 127, 153C, 153A, 132, 132A, 148, 12A, 12AB, 35(1)(ii)/(iia)/(iii), 10(23C)(iv)/(v)/(vi)/(via), 119, 119(1), 119(2), 119(2)(a), 292BB, 263, 158B, 158BC, 158BDFinance Act, 2021
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Tribunals and Commissions23 Sept 2026Partly Allowed

RNT Metals Pvt Ltd Vs DCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6433

Income Tax Act, 1961-Sections 147, 143(3), 148, 148A, 132, 132A, 143(2), 139, 142(1), 142, 69A, 148B, 153A, 133A, 143Income Tax Act, 1922-Sections 34, 22Income Tax (Appellate Tribunal) Rules, 1963-Rule 27
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Tribunals and Commissions23 Sept 2026

Ashok Garg Vs ITO Ward 51(1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5585

Income Tax Act, 1961-Section 143(2), 143(3), 144B, 147, 250, 133(6), 69C, 270A, 271AAC, 234A, 234B, 234C, 37(1)GST Act
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Tribunals and Commissions23 Sept 2026Allowed

Kuldeep Bishnoi Vs DCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5577

Income Tax Act, 1961-Section 153A, 69A, 132, 132(4), 132(4A), 292C, 131A, 131(A), 158B, 158HProhibition of Benami Property Transactions Act-Section 19(1)
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Tribunals and Commissions23 Sept 2026Allowed

Deepti Chawla Vs ITO

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5594

Income-tax Act, 1961-Section 147, 148
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