Tribunals and Commissions23 Sept 2026Dismissed
Anil Bansal Vs Deputy Commissioner Of Income Tax Central Circle 27 Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5592
Income Tax Act, 1961-Section 153A, 153D, 132A, 69A, 156
JUDGMENT DATABASE
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12,29,635 judgments in All Courts · page 406 of 61,482
Tribunals and Commissions23 Sept 2026Dismissed
ACIT Vs Maharishi Markandeshwar Trust
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5591
Income Tax Act, 1961-Section 11(1)(d)
Tribunals and Commissions23 Sept 2026
K. Rajan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5794
Swamy's Pension Compilation incorporating CCS Pension Rules-Rule 13
Tribunals and Commissions23 Sept 2026
M. Rasheed Vs Union Of India & Ors.
Central Administrative Tribunal · 2008 INSC 930
CPC-Section 11Administrative Tribunals Act, 1985-Section 19, 20, 21
Tribunals and Commissions23 Sept 2026Dismissed
Shri Shailendra Kumar Vs The Northeast Frontier Railway & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5766
Administrative Tribunals Act, 1985-Section 19Railway Services (Conduct) Rules, 1966Assam Services (Discipline & Appeal) Rules, 1964
Tribunals and Commissions23 Sept 2026
Md. Samsul Ali Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5747
Administrative Tribunals Act, 1985-Section 19Central Civil Service (Classification, Control and Appeal) Rules 1965-Rules 10(1), 14, 29(1)(v)
Tribunals and Commissions23 Sept 2026Allowed
R.P. Jaiswal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5699
Constitution of India-Article 14
Tribunals and Commissions23 Sept 2026Allowed
Ess Kay Laminations Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5688
Income-tax Act, 1961-Section 132, 133A, 139, 142, 142(1), 143, 143(2), 143(3), 147, 148, 148B, 153A
Tribunals and Commissions23 Sept 2026Allowed
Bucher Hydraulics Private Limited Vs Additional/Joint/Deputy/Assistant Commissioner Of Income Tax/ Income-tax Officer, National Faceless Assessment Centre, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5687
Income Tax Act, 1961-Section 142(1), 143(2), 143(3), 144B, 144B(6)(v), 144B(8), 144C, 144C(5), 144C(13), 148, 153, 153(1), 153(4), 153B, 270A, 92CA(1), 92CA(3)Income Tax Appellate Tribunal Rules, 1963-Rule 11Information Technology Act, 2000-Section 13
Tribunals and Commissions23 Sept 2026Allowed
Satvinder Singh Chadha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5685
Income-tax Act, 1961-Section 144, 148A, 143(2), 69A, 144B, 147, 271AAC(1)
Tribunals and Commissions23 Sept 2026Allowed
Satvinder Singh Chadha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5684
Income-tax Act, 1961-Section 144, 148A, 143(2), 69A, 144B, 147, 271AAC(1)
Tribunals and Commissions23 Sept 2026Allowed
Income Tax Officer Vs Raj Malhotra
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5683
Income-tax Act, 1961-Section 144, 68, 143(2), 142(1)Income Tax Rules-Sub Rule 46A
Tribunals and Commissions23 Sept 2026Dismissed
Ankur Sharma Vs CIT(Appeals), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5679
Income-tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions23 Sept 2026Allowed
Bhavya Bishnoi Vs DCIT, CC-32
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5665
Income Tax Act, 1961-Section 153A, 69C, 132, 142(1), 132(4A), 292C, 132(4), 158B, 158H
Tribunals and Commissions23 Sept 2026Allowed
Vikas Jalan Vs CIT-Appeals-30
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5657
Income-tax Act, 1961-Section 143(3), 69A, 143(1), 132, 142(1), 69
Tribunals and Commissions23 Sept 2026Allowed
Darbari Lal Foundation Vs Assistant Commissioner Of Income Central Circle Exemption-1(1) Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5654
Incoe Tax Act-Section 143(3), 143(2), 12A
Tribunals and Commissions23 Sept 2026Allowed
Praveen Khurana Vs ACIT, Circle 46 (1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5653
Income-tax Act, 1961-Section 148, 147, 143(3), 143(2), 143(1), 147(1)
Tribunals and Commissions23 Sept 2026Allowed
Shabdarth Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5650
Income Tax Act, 1961-Section 250, 143(2), 142(1), 143(3)
Tribunals and Commissions23 Sept 2026Allowed
Kalawati Devi Suraj Bhan Verma Memorial Eudcation Society Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5649
Income Tax Act, 1961-Section 12AB(i)(b)(ii), 12AB, 12A(1)(ac)(iii), 12A, 12, 11, 11 sub-section 1 clause (a)
Tribunals and Commissions23 Sept 2026Allowed
M/s. Beacon Higher Education Services Pvt. Ltd. Vs ACIT, Circle 4 (2), New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5647
Income-tax Act, 1971-Section 271(1)(c)