High Courts06 Oct 2026Allowed
State Of Uttarakhand & Ors. Vs Gopal Dutt Papnai & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0294
JUDGMENT DATABASE
Search 12,29,503 Indian judgments.
12,29,503 judgments in All Courts · page 280 of 61,476
High Courts06 Oct 2026Disposed Of
Jagdish Chandra Purohit Vs Veer Chandra Singh Garhwali Uttarakhand University & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0293
Uttarakhand Public Services (Reservation for Economically Weaker Sections) Act, 2019-Section 2(b), 3, 3(3), 4, 5, 7Code of Criminal Procedure, 1973-Section 262, 263, 264, 265Constitution of India-Article 15(6), 16(6)
High Courts06 Oct 2026Disposed Of
M/s Corbett Kyari Jungle Resort Vs State Tax Officer, State Goods & Services Tax, Ramnagar
Uttarakhand High Court · (2026) 10 UK CK 0313
CGST/ UKGST Act, 2017-Section 73, 75(4)
High Courts06 Oct 2026Disposed Of
M/s N B Enterprises Vs Assistant Commissioner, State Goods And Services Tax, Haldwani
Uttarakhand High Court · (2026) 10 UK CK 0312
CGST/ UKGST Act, 2017-Section 73, 75(4)
High Courts06 Oct 2026Disposed Of
Madhusudan Painuly & Ors. Vs Uttarakhand Public Service Commission & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0309
High Courts06 Oct 2026Dismissed
Rajesh Kumar Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 10 UK CK 0308
High Courts06 Oct 2026Dismissed
Karan Rawat Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 10 UK CK 0307
High Courts06 Oct 2026
Manoj Singh Kandari Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0306
High Courts06 Oct 2026Dismissed
Om Prakash & Anr. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0305
Education Regulations, 1991Education Amendment Regulations, 1994Pharmacist Recruitment, Promotion and Service Regulation, 2025-Regulation 2
High Courts06 Oct 2026Disposed Of
Kaushalya Gairola Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0322
High Courts06 Oct 2026Disposed Of
Deep Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0321
High Courts06 Oct 2026Disposed Of
Kailash Chandra Arya Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0320
High Courts06 Oct 2026Disposed Of
Mahesh Chandra Kala Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0319
High Courts06 Oct 2026Disposed Of
Sushila Thapliyal Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0318
High Courts06 Oct 2026Disposed Of
Pankaj Kumar Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0317
High Courts06 Oct 2026Disposed Of
Chandra Prakash Pant Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0316
High Courts06 Oct 2026Disposed Of
Lazza Kathait Ratuari Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 0315
Uttarakhand Annual Transfer for Public Servants Act, 2017-Section 27, 17-B(4)
Tribunals and Commissions06 Oct 2026Disposed Of
Pranay Sinha Vs Employees' State Insurance Corporation & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 0330
High Courts06 Oct 2026Dismissed
Kamal Krishan Chibber Vs UT Of J&K (Previously State Of J&K) & Ors.
Jammu And Kashmir High Court · 2024 INSC 155
Jammu & Kashmir Arbitration and Conciliation Act, 1997-Section 37, 34, 34(2)(b)(ii), 11, 4, 16, 43J&K Limitation Act, Samvat 1995-Section 19, 5 to 20, 9Right to Information Act
High Courts06 Oct 2026Allowed
Suryakant Raulwar Vs The State Of Maharashtra
Bombay High Court · (2026) 10 BOM CK 0372
Indian Penal Code-Section 498-A, 306, 34