High Courts06 Oct 2026
Devkaran Markam Vs Bank Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1340
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 14
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 279 of 61,482
High Courts06 Oct 2026
Asha Singh Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1341
Chhattisgarh Land Revenue Code, 1959-Section 129
High Courts06 Oct 2026Disposed Of
Smt. Kalpana Bapat & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1344
Municipal Corporation Act, 1956-Section 307 (2)
High Courts06 Oct 2026Dismissed
Nirmala Bai Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1346
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 3, 26, 29, 64, 76, 80, 105, 113National Highways Act, 1956-Section 3, 3(a), 3(J), 3A, 3B, 3C, 3D, 3E, 3G, 3G(5), 3H, 3H(1), 3H(2), 3H(5)Land Acquisition Act, 1894
High Courts06 Oct 2026Dismissed
Cholamandalam MS General Insurance Co. Ltd. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1347
Constitution of India-Article 226IPC-Section 304-AMotor Vehicles Act
High Courts06 Oct 2026Dismissed
Union Of India & Anr. Vs Vikas Kumar & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1349
High Courts06 Oct 2026Dismissed
Union Of India & Ors. Vs Ch. Dora Babu & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1350
High Courts06 Oct 2026Dismissed
Lalit Jaiswal Vs Chhattisgarh Rajya Gramin Bank & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1353
Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013-Regulation 39(2)(b)(v)Chhattisgarh Rajya Gramin Bank (Employees) Pension Regulations, 2018-Regulation 29
High Courts06 Oct 2026Disposed Of
Ram Prasad Vs South Eastern Coalfields Limited & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1355
Constitution of India-Article 226
High Courts06 Oct 2026Disposed Of
Lambodar Prasad Patel Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1359
High Courts06 Oct 2026Disposed Of
Ravi Kumar Verma Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1369
Chhattisgarh Work-Charged/Contingency Paid Employees Leave Rules, 1977
High Courts06 Oct 2026Disposed Of
Videshi Kumar Patel Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1370
High Courts06 Oct 2026Disposed Of
Ramprakash Patel Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1371
Chhattisgarh Work-Charged/Contingency Paid Employees Leave Rules, 1977
High Courts06 Oct 2026Disposed Of
Reeta Naik & Anr. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1372
Chhattisgarh Autonomous Medical College Teaching Modern Service Rules, 2019-Rule 5Constitution of India-Article 14, 16
High Courts06 Oct 2026Partly Allowed
Ashish Mishra Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1373
High Courts06 Oct 2026
Rajendra Kumar Mahant Vs South Eastern Coalfields Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1374
Constitution of India-Article 226
High Courts06 Oct 2026Disposed Of
Smt. Chandrika Verma Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1375
High Courts06 Oct 2026Disposed Of
Navin Kumar Gupta Vs State Of Chhattisgarh & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1398
Constitution of India-Articles 226, 227Municipal Corporation Act, 1956-Section 149
Tribunals and Commissions06 Oct 2026
Smt. Rupa Devi & Ors. Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 1059
Administrative Tribunals Act, 1985-Section 19Delhi Police (Punishment and Appeal) Rules, 2011-Rule 11(1)Delhi Police (Punishment & Appeal) Rules, 1980-Rule 11(1)
Tribunals and Commissions06 Oct 2026
S.N. Gupta & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 1049
Administrative Tribunals Act, 1985-Section 21