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12,29,635 judgments in All Courts · page 277 of 61,482

High Courts06 Oct 2026Dismissed

Sunil Sahu & Anr. Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1192

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 183BNS-Sections 103(1), 296, 115(2), 351(3), 332(a), 332(b), 190, 191(2), 191(3)

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High Courts06 Oct 2026Dismissed

Siyachand Vaishya Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1194

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 103, 238, 311Arms Act-Sections 25 & 27

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High Courts06 Oct 2026Allowed

Prakash Yadav Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1196

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Section 62(2)(m)POCSO Act-Sections 4 & 6

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High Courts06 Oct 2026Dismissed

Shantanu Malik & Ors. Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1201

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483NDPS Act-Sections 20(C), 29, 37

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High Courts06 Oct 2026Allowed

Ayush Tiwari @ Lucky Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1209

Bhartiya Nagarik Suraksha Sanhita, 2023-Sections 183, 483BNS-Sections 64, 65(1), 75(1)(iii), 351(3)POCSO Act-Sections 4(2), 6, 8, 12

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High Courts06 Oct 2026Allowed

Sitasharan & Anr. Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1230

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS, 2023-Sections 109, 115(2), 191(2), 191(3), 296 and 351(2)

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High Courts06 Oct 2026Dismissed

Uttam Chandra Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1231

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483NDPS Act-Section 20(B), 29, 37

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High Courts06 Oct 2026Dismissed

Vikas Kumar Khursenga Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1232

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483Bhartiya Suraksha Sanhita, 2023-Sections 109(1), 296, 115(2), 351(3)

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High Courts06 Oct 2026Dismissed

Yogyata Prasad Rajwade Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1234

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483Bhartiya Suraksha Sanhita, 2023-Sections 103(1), 109, 3(5)

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High Courts06 Oct 2026Dismissed

Rajat Sen @ Arsh Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1245

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS, 2023-309(4)

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High Courts06 Oct 2026Allowed

Karan Nag & Ors. Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1256

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351Bhartiya Nyaya Samhita, 2023-Section 303(2), 3(5), 61(2), 112(2), 303(3), 269, 209

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High Courts06 Oct 2026Allowed

Ubaran Das Purena & Ors. Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1257

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act, 1915-Section 34(2)Indian Penal Code

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High Courts06 Oct 2026Dismissed

Jitendra Kumar Jaiswal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1280

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482Chhattisgarh Agricultural Cattle Preservation Act, 2004-Sections 4, 6, 10Prevention of Cruelty to Animals Act, 1960-Section 11(1)(d)

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High Courts06 Oct 2026Dismissed

Balvir Singh Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1281

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482IPC-Sections 376, 376(2)(n)

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High Courts06 Oct 2026Allowed

Angad Kumar Saket Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1282

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482N.D.P.S. Act, 1985-Section 20(B)

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High Courts06 Oct 2026Dismissed

Mohammad Sadiq Ansari Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1283

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Sections 319, 318(4), 317(2), 317(4), 61(2), 111Chhattisgarh Gambling (Prohibition) Act, 2022-Section 7

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High Courts06 Oct 2026Dismissed