High Courts06 Oct 2026Dismissed
State Of Jharkhand & Ors. Vs Shiv Ratan Prasad Gupta & Anr.
Jharkhand High Court · (2026) 10 JH CK 0498
Limitation Act-Section 3
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 281 of 61,482
High Courts06 Oct 2026Allowed
Anil Pal & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 0495
Indian Penal Code-Section 364A, 34Cr.P.C.-Section 313
High Courts06 Oct 2026Disposed Of
Dr. Kamal Sharma Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 3764
Constitution of India-Article 14, 21, 23
High Courts06 Oct 2026Partly Allowed
Yasir Raja @ Manjar Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 0485
Indian Penal Code-Section 414MMDR Act-Sections 4, 21Cr.P.C.-Section 313
High Courts06 Oct 2026Dismissed
Aman Parmar & Ors. Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0483
Constitution of India-Article 14, 16, 309Himachal Pradesh Department of Irrigation and Public Health Assistant Engineers (Civil), Class-I (Gazetted) Recruitment and Promotion Rules, 2019Himachal Pradesh, Jal Shakti Vibhag, Assistant Engineer (Civil), Class-1 (Gazetted), Recruitment and Promotion (2nd Amendment) Rules, 2026
High Courts06 Oct 2026Allowed
Mukesh Silswal & Anr. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2026) 10 DEL CK 0480
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320Indian Penal Code, 1860-Sections 498A, 406, 34
High Courts06 Oct 2026Allowed
Monu & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 10 DEL CK 0477
Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482
High Courts06 Oct 2026Dismissed
Arshad Vs State Govt Of NCT Of Delhi
Delhi High Court · (2026) 10 DEL CK 0475
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 406, 420, 409, 467, 468, 120BArms Act, 1959-Sections 25, 54, 59
High Courts06 Oct 2026Disposed Of
Ratku Devi Vs HPSEBL & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0469
High Courts06 Oct 2026Disposed Of
Madan Gopal Sharma Vs Registrar Of Societies-Cum-Deputy Commissioner & Anr.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0468
Constitution of India-Article 226
High Courts06 Oct 2026Disposed Of
Rural Institute of Open Schooling Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0464
High Courts06 Oct 2026Disposed Of
Nisha Verma Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0463
High Courts06 Oct 2026Disposed Of
Ram Nath Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0622
Himachal Pradesh Recruitment and Conditions of Service of Government Employees Act, 2024Constitution of India
High Courts06 Oct 2026Disposed Of
Vishal Vs State NCT Of Delhi
Delhi High Court · 2026 INSC 618
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22(C), 25, 29, 61, 85, 37, 37(1)(b), 37(1)(b)(ii), 19, 24, 27ACode of Criminal Procedure, 1973
High Courts06 Oct 2026
Subhash Kumar Anubhavi Vs State Of NCT Of Delhi
Delhi High Court · (2026) 10 DEL CK 4779
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 303(2), 317(2)
High Courts06 Oct 2026Allowed
Vishal Verma & Ors. Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 10 DEL CK 4775
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 359(2)Code of Criminal Procedure, 1973-Section 482, 320, 320(2)Indian Penal Code, 1860-Sections 498A/406/34, 498A, 406
High Courts06 Oct 2026Allowed
Vicky @ Vikky Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2026) 10 DEL CK 4773
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code-Sections 363, 368, 376, 328, 34Protection of Children from Sexual Offences Act, 2012-Sections 6, 21, 29
High Courts06 Oct 2026
Reliance General Insurance Co Ltd Vs Jyoti Devi & Ors
Delhi High Court · (2026) 10 DEL CK 0656
IPC-Section 304AMotor Vehicles Act-Sections 104, 177Minimum Wages Act
High Courts06 Oct 2026Disposed Of
Sudhir Kant Seth Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 10 DEL CK 0651
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 320, 482Indian Penal Code, 1860-Section 287, 299, 304A, 387
High Courts06 Oct 2026Allowed
Deepak & Anr. Vs The State (Govt Of Nct Of Delhi) & Anr.
Delhi High Court · (2026) 10 DEL CK 4789
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 379, 356, 354, 34, 323, 509Code of Criminal Procedure, 1973-Section 482, 320