High Courts04 Aug 2026Disposed Of
Shri Ram Finance Limited Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5981
Motor Vehicles Act, 1988-Section 51, 51(5)Constitution of India-Article 226CPC-Section 151
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Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 1,014 of 61,517
High Courts04 Aug 2026Disposed Of
Nakka Jyothi Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5982
Constitution of India-Article 226CPC-Section 151
High Courts04 Aug 2026Disposed Of
Sheshagiri Rao Lakkaraju Vs The Union Of India & Anr.
Telangana High Court · (2026) 08 TEL CK 5983
Constitution of India-Article 226, 14, 19, 21CPC-Section 151
High Courts04 Aug 2026Dismissed
Thotakura Venkateswararao Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5984
Constitution of India-Article 226, 14, 16CPC-Section 151
High Courts04 Aug 2026Dismissed
M/s. NCS Sugars Limited & Ors. Vs M/s. Punjab National Bank & Ors.
Telangana High Court · (2026) 08 TEL CK 5985
Constitution of India-Article 226CPC-Section 151
High Courts04 Aug 2026Disposed Of
KSR Infrastructure Projects Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5986
Constitution of India-Article 226CPC-Section 151GST Act
High Courts04 Aug 2026Disposed Of
Sri.Manchala Bikhapathi alias Stephen Vs The District Collector & Ors.
Telangana High Court · (2026) 08 TEL CK 5987
Constitution of India-Article 226, 14, 21, 300 ACode of Civil Procedure-Section 151Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
High Courts04 Aug 2026
Mugu Harinath Sharma Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5988
Constitution of India-Article 226CPC-Section 151
High Courts04 Aug 2026Disposed Of
Bontha Narsimulu Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5989
Constitution of India-Article 226, 14 and 300ACPC-Section 151
High Courts04 Aug 2026Disposed Of
Bukya Kishan Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5990
Constitution of India-Article 14, 16, 226CPC-Section 151
High Courts04 Aug 2026Disposed Of
Duppati Rojaneela Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5991
Constitution of India-Article 226, 14, 16, 21CPC-Section 151
High Courts04 Aug 2026Disposed Of
Yangani Gari Vidyavathi Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5992
Constitution of India-Article 226, 14, 16, 21, 300-ACPC-Section 151
High Courts04 Aug 2026Disposed Of
G. Eddaiah Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5993
Constitution of India-Articles 226, 14, 21, 300-A
High Courts04 Aug 2026Disposed Of
Kamineni Aditya Rao Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5994
Constitution of India-Article 226, 14, 19, 21 and 300-AArms Act, 1959Arms Rules, 2016
High Courts04 Aug 2026Disposed Of
Mohd Reza Ashtarian Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5995
Constitution of India-Article 226, 14, 19 and 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3)Cr.P.C., 1973-Section 41A
High Courts04 Aug 2026Disposed Of
Mohd Sikander Uddin Alli Khan & Ors. Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5996
Constitution of India-Article 226, 14 and 21Greater Hyderabad Municipal Corporation Act, 1955Telangana Apartments (Promotion of Construction and Ownership) Act, 1987
High Courts04 Aug 2026Disposed Of
Marthula Bhaskara Reddy & Ors. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5997
Constitution of India-Article 226, 14, 21, 300-ACPC-Section 151
High Courts04 Aug 2026Disposed Of
M/s. Sri Chaintanya LCMACS Ltd Vs The Singareni Collieries Company Limited & Anr.
Telangana High Court · (2026) 08 TEL CK 5998
Constitution of India-Article 226, Part IIICPC-Section 151
High Courts04 Aug 2026
Mohammed Abdullah & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5999
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 109, 3(5)
High Courts04 Aug 2026
Dontkale Sachin & Anr. Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 6000
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Bharatiya Nyaya Sanhita, 2023-Section 108, 3(5)