JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 1,012 of 61,517

High Courts04 Aug 2026Disposed Of

Vatti Janaiah Yadav & Ors. Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5941

Bharatiya Nyaya Sanhita, 2023-Sections 329(3), 329(4), 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 35(3)

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High Courts04 Aug 2026Disposed Of

Desu Sandesh Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5942

Bharatiya Nyaya Sanhita, 2023-Sections 316(2), 318(4)Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 35(3), 528Cr.P.C-Section 482

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High Courts04 Aug 2026Disposed Of

Mr. Sailu Songa Vs The State Of Telangana

Telangana High Court · (2026) 08 TEL CK 5943

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 482, 35(3)Bharatiya Nyaya Sanhita, 2023-Sections 75(2), 127(2), 135

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High Courts04 Aug 2026Disposed Of

Vatti Janaiah Yadav & Ors. Vs State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5944

Bharatiya Nyaya Sanhita, 2023-Sections 329(3), 324(5), 351(2), 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 35(3), 528

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High Courts04 Aug 2026Disposed Of

Guguloth Sathemma & Ors. Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5945

BNSS-Section 528

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High Courts04 Aug 2026Disposed Of

Boggula Vijay Bharath Reddy Vs State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5946

BNSS-Section 528

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High Courts04 Aug 2026Disposed Of

Vatti Janalah Yadav & Anr. Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5947

Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 115(2), 351(2), 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 528, 35(3)

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High Courts04 Aug 2026Disposed Of

Pingili Pradeep Reddy Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5948

Bharatiya Nyaya Sanhita, 2023-Section 308(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3), 528

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High Courts04 Aug 2026Disposed Of

Kaja Rama Rao Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5949

Indian Penal Code, 1860-Section 420Essential Commodities Act, 1955-Section 7Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts04 Aug 2026Allowed

Bathini Padma Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5950

Letters Patent-Clause 15CPC-Section 151Constitution of India-Article 226

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High Courts04 Aug 2026Disposed Of

Chandra Venkateswarlu Vs Arepalli Anjanneyulu & Ors.

Telangana High Court · (2026) 08 TEL CK 5951

Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order XXI Rule 32, XXXIX Rule 2-A

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High Courts04 Aug 2026Allowed

Yellenki Viran Kumar @Veeraiah Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5952

BNSS, 2023-Section 528EC Act-Section 7

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High Courts04 Aug 2026Disposed Of

Chandra Venkateswarlu Vs Arepalli Anjanneyulu & Ors.

Telangana High Court · (2026) 08 TEL CK 5953

Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXI Rule 32, Section 151, XXXIX Rule 2-A

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High Courts04 Aug 2026Disposed Of

Habeeb Bheemrao Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5954

BNSS-Section 528, 144Code of Criminal Procedure, 1973-Section 125

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High Courts04 Aug 2026Allowed

Munukunuthala Bixam & Ors. Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5955

BNSS, 2023-Section 528Essential Commodities Act, 1955-Section 7

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High Courts04 Aug 2026Dismissed

Chenna Sulochana @ Donthula Sulochana Vs Munnuru Kapu Sangam & Ors.

Telangana High Court · (2026) 08 TEL CK 5956

Telangana Panchayat Raj Act, 2018-Section 121, 122Transfer of Property Act, 1882-Section 54Constitution of India-Article 226

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High Courts04 Aug 2026Allowed

B. Anantaiah & Ors. Vs State Of Telangana & Ors.

Telangana High Court · (2026) 08 TEL CK 5957

Constitution of India-Article 226, 14, 21, 300-ALand Acquisition Act, 1894-Section 4(1), 5-A, 6, 23(1), 54CPC-Section 151

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High Courts04 Aug 2026Disposed Of

Jayanth V Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5958

The Narcotic Drugs And Psychotropic Substances, Act, 1985-Sections 8(c), 22(b), 29, 27(A)BNSS-Section 528, 35(3)

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High Courts04 Aug 2026Allowed

Parigadupu Gopala Krishna @ Gopi & Ors. Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 08 TEL CK 5959

BNSS-Section 528EC Act-Section 7

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High Courts04 Aug 2026Disposed Of

P. Sainath Vs B. Susheela & Ors.

Telangana High Court · (2026) 08 TEL CK 5960

GHMC Act, 1955CPC-Section 151

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