Tribunals and Commissions04 Aug 2026
Smt. Sudesh Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6288
Income-tax Act, 1961-Section 147, 2(14)(iii)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 1,010 of 61,517
Tribunals and Commissions04 Aug 2026Allowed
Sh. Yogesh Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6287
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions04 Aug 2026Allowed
Sh. Prashant Kumar Singh Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6311
Income-tax Act, 1961-Section 143(3), 143(2), 132, 133A, 148, 148B, 147, 139, 142(1), 153A
Tribunals and Commissions04 Aug 2026
High Value Traders Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6236
Income Tax Act, 1961-Section 250, 250(2)(a), 250(6)
Tribunals and Commissions04 Aug 2026Dismissed
Assistant Commissioner Of Income Tax Vs Vertex International Private Limited
Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6249
Income Tax Act, 1961-Section 250, 147, 144B, 148Taxation and under Laws (Relaxation and Amendment of certain provisions) Act, 2020
Tribunals and Commissions04 Aug 2026Allowed
Idulupati Srinivasa Rao Vs Kalvakolanu Murali Krishna Prasad & Ors.
National Company Law Appellate Tribunal · (2026) 08 NCLAT CK 6224
Companies Act-Section 230Liquidation Process, Regulations-Regulation 2B(1)
Tribunals and Commissions04 Aug 2026
Ab Majeed Bhat & Ors. Vs Director Health Services Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6208
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)(a)Constitution of India-Article 16
Tribunals and Commissions04 Aug 2026
Er. Vilayat Ali Khan Vs Union Territory Of Ladakh & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6209
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions04 Aug 2026
Keshavanand Shrinivas Yalavi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6210
Tribunals and Commissions04 Aug 2026
Mushtaq Ahmad Bhat Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6211
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions04 Aug 2026
Smt Mandabai Tukaram Ghotkar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6212
Administrative Tribunals Act, 1985-Section 19, 14Hindu Marriage Act, 1955-Section 13B, 15Marriage Laws (Amendment) Act, 1976 (68 of 1976)
Tribunals and Commissions04 Aug 2026
Manzoor Ahmad Wani Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6213
Tribunals and Commissions04 Aug 2026
Mohsin Hussain Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6214
Administrative Tribunals Act, 1985-Section 19
High Courts04 Aug 2026
M/s Shan Kissan Nursery Vs Yogeshwar Dutt & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 5919
High Courts04 Aug 2026
Ajaat Jamal Vs K. A. Shah & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 5920
High Courts04 Aug 2026
Mohd. Putto & Ors. Vs Deputy Commissioner, Jammu & Anr.
Jammu And Kashmir High Court · (2026) 08 J&K CK 5921
High Courts04 Aug 2026
Mohd. Farooq Bhatt Vs Mohd. Bashir & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 5922
Cr.PC-Section 482, 145
High Courts04 Aug 2026
Vishaka Sharma Vs Rahul Kumar Sharma
Jammu And Kashmir High Court · (2026) 08 J&K CK 5923
Tribunals and Commissions04 Aug 2026
Authorised Officer, Authum Investment And Infrastructure Limited & Anr. Vs Vemula Ravi Kumar & Anr.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6145
SARFAESI Act, 2002Limitation Act-Section 5RDB Act-Section 19, 20(3), 22(2)(e), 24
Tribunals and Commissions04 Aug 2026
M/s. Shardavidya Foods International Pvt. Ltd. Vs M/s. Himraj Sheet Gurha Pvt. Ltd. & Ors.
Debts Recovery Appellate Tribunal · (2026) 08 DRAT CK 6146