JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 1,009 of 61,576

High Courts05 Aug 2026

Amarjeet Kaur Vs Usha Garg

Delhi High Court · (2026) 08 DEL CK 4414

Code of Civil Procedure, 1908-Section 96, Order 8 Rule 1, 9 Rule 7Cr.PC-Section 156(3)Transfer of the Property Act, 1882-Section 54
High Courts05 Aug 2026Disposed Of

All India Council For Technical Education Vs Association Of Gazetted Officers (Technical Education), Delhi & Ors.

Delhi High Court · (2026) 08 DEL CK 4466

All India Council for Technical Education [Career Advancement Scheme (CAS) for the Teachers and other Academic Staff in Technical Institutions] (Diploma), Regulations, 2012-Clauses 1.3, 3.1 to 3.9AICTE (Pay Scales, Service Conditions and Qualifications for the Teachers and Other Academic Staff in Technical Institutions (Dip…
High Courts05 Aug 2026Allowed

M Narshima @ Rohan Vs State (NCT Of Delhi) & Anr.

Delhi High Court · (2026) 08 DEL CK 4471

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 528Protection of Children from Sexual Offences Act, 2012-Section 5(h), 5(l), 6, 42Indian Penal Code, 1872-Section 376, 376(2), 376(2)(n), 506
High Courts05 Aug 2026

Mahender Rathore Vs State Govt Of NCT Of Delhi

Delhi High Court · (2026) 08 DEL CK 4478

Code of Criminal Procedure, 1973-Section 2(d), 154, 156(1), 156(3), 157, 162, 162(1), 164, 200, 202, 202(1), 202(2), 203, 204(1), 207, 209, 232, 313(1)(b), 374(2), 391, 465, Chapter XII, Chapter XIV, Chapter XVIndian Penal Code, 1860-Section 341, 342, 376, 376(1), 384, 506Indian Evidence Act-Section 11, 60, 103, 145, 155(3), 157, 159
High Courts05 Aug 2026Partly Allowed

Vikram @ Tannu Vs State

Delhi High Court · (2026) 08 DEL CK 4482

Criminal Procedure Code, 1973-Section 374(2), 207, 209, 313(1)(b), 232, 235(1)Indian Penal Code, 1860-Sections 394, 397, 411, 457, 319Arms Act, 1959-Sections 25, 27, 54, 59, 25(1B)(b), 4, 5, 7
High Courts05 Aug 2026

Syndicate Bank Vs B.K. Arora

Delhi High Court · (2026) 08 DEL CK 4499

Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Section 11-A, 17-BCode of Criminal Procedure-Section 173
High Courts05 Aug 2026

Oguljeren Derchiyeva Vs Union Of India

Delhi High Court · (2026) 08 DEL CK 4261

Customs Act, 1962-Section 2(33), 28(2), 77, 80, 108, 111(d), 111(i), 111(j), 111(l), 111(m), 112, 114A, 114AA, 115(2), 125, 129DDConstitution of India-Article 226