High Courts04 Aug 2026Disposed Of
Smt. Marella Vanaja & Anr. Vs M/s. Ankura Homes & Ors.
Telangana High Court · (2026) 08 TEL CK 5961
CPC-Section 151
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 1,013 of 61,517
High Courts04 Aug 2026Disposed Of
Sri Raghavendra Binny Rice Mill Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5962
Constitution of India-Article 226, 14, 19 and 21CPC-Section 151
High Courts04 Aug 2026Disposed Of
Syed Abrar Hussain Vs B.Rosayya & Ors.
Telangana High Court · (2026) 08 TEL CK 5963
CPC-Section 151
High Courts04 Aug 2026Disposed Of
Hari Nam Prachar Samithi Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5964
Constitution of India-Article 226, 14, 16, 21, 300-ACPC-Section 151Excise Act
High Courts04 Aug 2026Disposed Of
M/s. Sneha Waddera and BVLCCS Limited Vs The Superintendent Of Central Tax & Ors.
Telangana High Court · (2026) 08 TEL CK 5965
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 73, 73(2), 142(1A)CPC-Section 151
High Courts04 Aug 2026Disposed Of
M/s. Sri Vasista Homes and Infra LLP Vs Additional Commissioner (Appeals-I) & Ors.
Telangana High Court · (2026) 08 TEL CK 5966
Central Goods and Services Tax Act, 2017-Section 73, 107(1) and (4)Central Goods and Services Tax Rules, 2017-Rule 108Constitution of India-Article 226
High Courts04 Aug 2026Disposed Of
C.V.Lakshmi @ C.V.R.Girija Kumari Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5967
Constitution of India-Article 226Telangana Revised Pension Rules, 1980-Rule 50Andhra Pradesh Revised Pension Rules, 1980-Rule 50
High Courts04 Aug 2026Disposed Of
M/s. Keshan Industries LLP Vs The Union Of India & Ors.
Telangana High Court · (2026) 08 TEL CK 5968
Central Goods and Services Tax Act, 2017-Section 74(9), 50(3), 122(1)(vii), 122(2)(b), 122, 79CPC-Section 151Constitution of India-Article 226, 14, 19(1)(g), 265
High Courts04 Aug 2026Disposed Of
M/s. ARK and Co. Vs The Union Of India & Ors.
Telangana High Court · (2026) 08 TEL CK 5969
Central Goods and Services Tax Act, 2017-Section 122, 107(6)Constitution of India-Article 226, 14CPC-Section 151
High Courts04 Aug 2026Disposed Of
M/s. K.V. Ranga Kiran Works Contractor Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5970
Constitution of India-Article 226Telangana Goods and Services Tax Act, 2017-Section 73, 169(1)(d)CPC-Section 151
High Courts04 Aug 2026Disposed Of
M/s. Guru Raghavendra Industries (Paraboiled Rice Mill) Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5971
Constitution of India-Articles 14, 19, 21, 226CPC-Section 151
High Courts04 Aug 2026Disposed Of
Harika Rampuram Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5972
Constitution of India-Article 226
High Courts04 Aug 2026Disposed Of
Chemarla Bhaskar Reddy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5973
Constitution of India-Article 226, 300-A, 14CPC-Section 151
High Courts04 Aug 2026Disposed Of
M/s. New Bombay Fruit Juice and Chat Bhandar Vs Assistant Commissioner (State Taxes), Malkajgiri-1 Circle, Malkajgiri Division, Hyderabad & Ors.
Telangana High Court · (2026) 08 TEL CK 5974
Constitution of India-Article 226Central Goods and Service Tax Act, 2017Telangana Goods and Services Tax Act, 2017-Section 161
High Courts04 Aug 2026Disposed Of
Parents Association Of Medical Students & Ors. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5975
Constitution of India-Article 226A.P. Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983CPC-Section 151
High Courts04 Aug 2026Disposed Of
T. Venkat Reddy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5976
Constitution of India-Article 226CPC-Section 151
High Courts04 Aug 2026Disposed Of
K. Jayasree Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5977
Constitution of India-Article 226, 14, 21, 300(A)CPC-Section 151
High Courts04 Aug 2026Disposed Of
Venkateswaramma Konakala Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5978
Constitution of India-Article 226, 14, 21, 300-A
High Courts04 Aug 2026Disposed Of
G. Bala Sundari Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5979
Constitution of India-Article 226, 14, 21, 300(A)CPC-Section 151
High Courts04 Aug 2026Dismissed
Bommidi Nageswararao Vs State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5980
Constitution of India-Article 226, 14, 16CPC-Section 151