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Telecom Disputes Settlement And Appellate Tribunal judgments

1,147 judgments · page 3 of 58

Tribunals and Commissions09 Oct 2024

Star India Pvt Ltd Vs Vk Digital Network Pvt Ltd

Telecom Disputes Settlement And Appellate Tribunal · (2024) 10 TDSAT CK 0001

Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems), Regulations, 2017 — Regulation 5(1), 7
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Tribunals and Commissions12 Sept 2024Dismissed

Vodafone India Limited Vs Mr.Prashant Mahadeorao Buradkar And Ors

Telecom Disputes Settlement And Appellate Tribunal · (2024) 09 TDSAT CK 0016

Code of Criminal Procedure, 1973 — Section 91Indian Penal Code, 1860 — Section 34, 420Information Technology Act, 2000 — Section 2(1)(w), 43, 43A, 43(a), 43(b), 43(c), 43(d), 43(e), 43(f), 43(g), 43(h), 43(i), 43(j), 46, 57(1), 61A, 66
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Tribunals and Commissions04 Sept 2024Allowed

Satlinks Vs Sky Power

Telecom Disputes Settlement And Appellate Tribunal · (2024) 09 TDSAT CK 0013

Micro, Small and Medium Enterprises Development Act, 2006 — Section 15, 16
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