Tribunals and Commissions20 Feb 2024
Gtpl Hathway Ltd Vs Star Cable Tv Network
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0041
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments, 2024
104 judgments · page 5 of 6
Tribunals and Commissions20 Feb 2024Disposed Of
Zee Entertainment Enterprise Ltd Vs Ganpati Digital Network
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0040
Tribunals and Commissions20 Feb 2024
Ucn Cable Network Pvt Ltd Vs Triumph Media Vision Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0039
Tribunals and Commissions20 Feb 2024
Intermedia Cable Communication Pvt. Ltd Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0038
Tribunals and Commissions19 Feb 2024
Gtpl Hathway Pvt. Ltd Vs Harsh Cable Network & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0033
Tribunals and Commissions14 Feb 2024Allowed
Union of India Vs C Voter Broadcast Private Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0032
Telecom Regulatory Authority of India Act, 1997 — Section 2(1)(e), 2(j), 4, 14, 14 AEvidence Act, 1872 — Section 65B, 102Limitation Act, 1963 — Article 18, 55, 112
Tribunals and Commissions13 Feb 2024
All Local Cable Operator Association Delhi Vs Telecom Regulatory Authority Of India
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0021
Tribunals and Commissions09 Feb 2024
Den Premium Multilink Cable Network Pvt. Ltd Vs Sara Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0028
Tribunals and Commissions09 Feb 2024
Den Networks Ltd Vs Sarat Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0027
Tribunals and Commissions09 Feb 2024
Swiftmail Communications Ltd Vs Freenet Internet Services Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0026
Tribunals and Commissions08 Feb 2024
Hathway Digital Ltd Vs M/s Samrat Cable
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0019
Tribunals and Commissions08 Feb 2024
Siti Network Ltd.(earlier Known As Siti Cable Network Ltd.) Vs Acme Digicom Pvt Ltd & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0017
Code of Civil Procedure Act, 1908 — Order 21 Rule 32
Tribunals and Commissions08 Feb 2024
Swiftmail Communications Ltd Vs The Mouse Hunt
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0016
Tribunals and Commissions07 Feb 2024
Vodafone Idea Ltd.gj Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0014
Tribunals and Commissions06 Feb 2024Disposed Of
Asianet Satellite Communications Pvt. Ltd Vs Kerala Kaumudi (P) Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0008
Tribunals and Commissions05 Feb 2024
Den Networks Ltd Vs Ind Darshan Times Pvt. Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0007
Tribunals and Commissions02 Feb 2024
Zee Entertainment Enterprise Ltd Vs Haldwani Digital Services Private Limited And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0002
Tribunals and Commissions02 Feb 2024
Den Network Ltd Vs Sourab Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0001
Tribunals and Commissions01 Feb 2024
Bharti Telemedia Ltd Vs See Media Services Pvt Ltd Ors
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0004
Tribunals and Commissions01 Feb 2024Disposed Of
Union Of India Vs Rahul Springs Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0003
Code of Civil Procedure Act, 1908 — Order 9 Rule 7