Tribunals and Commissions17 Feb 2021Disposed Of
North India Digital And Broadband Network Pvt,ltd. Vs Zee Entertainment Enterprise Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0014
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments, 2021
313 judgments · page 15 of 16
Tribunals and Commissions17 Feb 2021
Nxt Digital Limited ( Formerly Known As Imcl Vs Romel Vaz ( Local Cable Operator ) & Ors
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0013
Tribunals and Commissions11 Feb 2021
Tata Communications Limited Vs Bangalore Broadband Network Pvt.ltd
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0045
Tribunals and Commissions10 Feb 2021
Royal Digital Cable And Communications Pvt Ltd Vs Sri Byrava Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0054
Tribunals and Commissions10 Feb 2021Allowed/Disposed Of
Power Grid Corporation Of India Ltd Vs Gbps Networks Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0015
Indian Telegraph Act, 1885 — Section 4
Tribunals and Commissions09 Feb 2021Allowed
Kerala Kaumudi (p) Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0006
Code Of Civil Procedure, 1908 — Order 21 Rule 41
Tribunals and Commissions08 Feb 2021
Sun Distribution Services Private Limited Vs E-infrastructure And Entertainment India Pvt. Ltd. & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0060
Tribunals and Commissions05 Feb 2021
Siti Networks Ltd. Vs Rathod Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0034
Tribunals and Commissions05 Feb 2021
Sri Lakshmi Devi Communications Vs Andhra Pradesh State Fibernet Limited And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0023
Tribunals and Commissions04 Feb 2021
Enhance Multi Trade Pvt Ltd Vs Harsh Zee Entertainment Enterprises Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0048
Tribunals and Commissions04 Feb 2021Disposed Of
GTPL Hathway Pvt. Lt Vs Harsh Communication Llp And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0047
Telecom Regulatory Authority of India(TRAI) Act, 1997 — Section 20
Tribunals and Commissions04 Feb 2021
A One Dpn Communications Pvt Ltd Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0025
Tribunals and Commissions03 Feb 2021Disposed Of
Lufthansa German Airlines & Others Vs Bangalore International Airport Limited (BIAL) & Ors
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0059
Tribunals and Commissions03 Feb 2021
9X Media Pvt. Ltd Vs Prasar Bharti
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0058
Contract Act, 1872 — Section 56
Tribunals and Commissions03 Feb 2021
Indiacast Media Distribution Pvt Ltd Vs Infiniti Televison & Telecom Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0055
Tribunals and Commissions03 Feb 2021
Den Networks Ltd Vs M.s Vision And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0053
Tribunals and Commissions03 Feb 2021
Den Networks Ltd Vs Cable Net And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2021) 02 TDSAT CK 0051
Tribunals and Commissions29 Jan 2021
Sun Distribution Service Private Limited Vs E-infrastructure And Entertainment India Pvt. Ltd. And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2021) 01 TDSAT CK 0006
Tribunals and Commissions28 Jan 2021
Zee Entertainment Enterprises Ltd Vs E-Infrastructure And Entertainment (India) Pvt Ltd & Ors
Telecom Disputes Settlement And Appellate Tribunal · (2021) 01 TDSAT CK 0018
Tribunals and Commissions28 Jan 2021
Sun Distribution Service Private Limited Vs E-infrastructure And Entertainment India Pvt. Ltd. And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2021) 01 TDSAT CK 0005