Tribunals and CommissionsSingle Bench(2021) 01 TDSAT CK 0005

Sun Distribution Service Private Limited vs E-infrastructure And Entertainment India Pvt. Ltd. And Anr

Telecom Disputes Settlement And Appellate Tribunal · Decided on 28 January 2021

HON’BLE JUDGES
Shiva Kirti Singh, CP
CASE NUMBER
Misc Application 191 Of 2020 In Broadcasting Petition 221 Of 2020

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Judgment

9 paragraphs · 175 words

The matter has been listed today at the instance of the Tribunal with a view to clarify the facts in the light of request made by HDFC Bank Ltd.

through a letter dated 15.01.2021 by the Branch Manager of the said bank situated at Shankar Narayan Building, Bangalore.

The Bank has received a request from the petitioner - Sun Distribution Service Pvt. Ltd. to block operation of a particular account whose number is

given in the letter of M/s Welworth Software Pvt. Ltd.

It is clarified that by interim orders this Tribunal has restrained M/s Welworth Software Pvt. Ltd. from operating its bank accounts until further

orders and or transferring its assets and, therefore, the bank should abide by that order and block operation of the bank account of M/s Welworth

Software Pvt. Ltd. until further orders.

Counsels for the petitioner, Welworth and E-infrastructure are present and have been heard.Â

Let a copy of this order be communicated to the concerned Branch Manager of HDFC Bank at Bangalore through email /Speed Post at the earliest.