Tribunals and Commissions10 Aug 2020 Allowed
Harivallabh Mundra Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0053
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments
1,324 judgments · page 58 of 67
Tribunals and Commissions10 Aug 2020
R S Ispat Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0052
Tribunals and Commissions07 Aug 2020 Allowed
Sanjay Padmakar Adgaonkar Vs Securities And Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0057
Tribunals and Commissions07 Aug 2020Dismissed
N. Krishnan Nair And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0056
Tribunals and Commissions06 Aug 2020Disposed Of
Yatin B. Shah Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0059
Tribunals and Commissions06 Aug 2020Disposed Of
Hardik Mithani & Anr Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0058
Tribunals and Commissions05 Aug 2020
Yes Capital (India) Pvt. Ltd. & Anr Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0063
Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) Regulations, 2011 — Regulation 28(3), 31
Tribunals and Commissions05 Aug 2020
Wellindia Securities Ltd Vs National Stock Exchange Of India Ltd. & Anr
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0062
Tribunals and Commissions05 Aug 2020 Allowed
Blue Bull Equities Private Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0061
Tribunals and Commissions04 Aug 2020
Rajesh Jivan Patel Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0065
Tribunals and Commissions04 Aug 2020
Mukesh Chauradiya Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0064
Tribunals and Commissions03 Aug 2020
Ashlar Commodities Pvt. Ltd. Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0070
Tribunals and Commissions03 Aug 2020
Ashlar Securities Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0069
Tribunals and Commissions03 Aug 2020Disposed Of
Astitva Capital Market Private Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0068
Tribunals and Commissions03 Aug 2020
Gangaram Khandelwa Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0067
Tribunals and Commissions03 Aug 2020Disposed Of
Siel Financial Services Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0066
Securities Contracts (Regulation) Rules, 1957 — Rule 19A, 19(2)(B)
Tribunals and Commissions31 Jul 2020 Allowed
L.K. Vyas Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0004
Tribunals and Commissions31 Jul 2020
BP Comtrade Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0002
Tribunals and Commissions31 Jul 2020
BP Fintrade Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0001
Tribunals and Commissions30 Jul 2020Disposed Of
Choice Equity Broking Private Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0005