Tribunals and Commissions20 Aug 2020
Anand Rathi Share And Stock Brokers Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0029
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments
1,324 judgments · page 57 of 67
Tribunals and Commissions19 Aug 2020Dismissed
Jiban Mitra Vs Recovery Officer And Others
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0034
Tribunals and Commissions19 Aug 2020
Monnet Ispat & Energy Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0033
Insolvency And Bankruptcy Code, 2016 — Section 31, 32A, 238
Tribunals and Commissions19 Aug 2020 Allowed
Sagar Dhanvant Jajal And Others Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0032
Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Market) Regulations, 2003 — Regulation 3, 4
Tribunals and Commissions18 Aug 2020 Allowed
Nimain Charan Biswal Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0037
Companies Act, 1956 — Section 5, 56, 60, 73, 117C, 283(1)(g)
Tribunals and Commissions17 Aug 2020
B P Comtrade Pvt. Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0041
Tribunals and Commissions17 Aug 2020Dismissed
Axis Bank Limited Vs Securities And Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0040
Tribunals and Commissions17 Aug 2020
Anugrah Stock & Broking Pvt. Ltd Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0039
Securities And Exchange Board Of India Act, 1992 — Section 11, 11(2), 11B
Tribunals and Commissions17 Aug 2020Disposed Of
M/s. Sunshine Stock Broking Private Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0038
Tribunals and Commissions14 Aug 2020Disposed Of
Hariharan Vaidyalingam Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0048
Securities And Exchange Board Of India Act, 1992 — Section 28AIncome Tax Act, 1961 — Section 226(3)
Tribunals and Commissions14 Aug 2020
Rakesh Sharma Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0047
Tribunals and Commissions14 Aug 2020Disposed Of
Arun Pancharia Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0046
Tribunals and Commissions14 Aug 2020
Gautam Thapar & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0045
Tribunals and Commissions14 Aug 2020
HDFC Bank Ltd. Vs Securities And Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0044
Tribunals and Commissions14 Aug 2020
Devendra Suresh Gupta Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0043
Tribunals and Commissions14 Aug 2020
Poonam P. Jain Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0042
Tribunals and Commissions11 Aug 2020 Allowed
JK Paper Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0051
Securities And Exchange Board Of India (Share Based Employee Benefits) Regulations, 2014 — Regulation 3(11), 26(2), 29, 29(1), 31(2)(b)(ii)Securities And Exchange Board Of India Act, 1992 — Section 22A
Tribunals and Commissions11 Aug 2020
Global Earth Properties And Developers Pvt. Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0050
Tribunals and Commissions10 Aug 2020
Shreenath Finstock Pvt. Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0055
Tribunals and Commissions10 Aug 2020Dismissed
Regent Chemicals Limited And Ohers Vs BSE Limited
Securities Appellate Tribunal Mumbai · (2020) 08 SEBI CK 0054
Securities And Exchange Board Of India (Delisting Of Equity Shares) Regulations, 2009 — Regulation 23(1)