Tribunals and Commissions16 Jul 2020
Hi-Tech Pipes Ltd Vs National Stock Exchange Of India Ltd. & Anr
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0030
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments
1,324 judgments · page 60 of 67
Tribunals and Commissions15 Jul 2020Disposed Of
Dewan Housing Finance Corporation Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0035
Insolvency And Bankruptcy Code, 2016 — Section 14
Tribunals and Commissions15 Jul 2020Disposed Of
Artha Vrddhi Securities Ltd Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0034
Tribunals and Commissions14 Jul 2020
Sanjay Gupta Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0037
Tribunals and Commissions14 Jul 2020
APL Infrastructure Private Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0036
Tribunals and Commissions13 Jul 2020Dismissed
Jiban Mitra Vs Recovery Officer And Others
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0038
Tribunals and Commissions08 Jul 2020Partly Allowed
ICICI Bank Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0041
Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulations, 1992 — Regulation 2(ha), 12(2)Securities Contracts (Regulation) Act, 1956 — Section 21Indian Contract Act, 1872 — Section 31, 32, 33
Tribunals and Commissions08 Jul 2020
Aurora UK Bidco Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0040
Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers), Regulations, 2011 — Regulation 8(16)
Tribunals and Commissions08 Jul 2020 Allowed
Chandra Prakash Tripathi Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0039
Tribunals and Commissions07 Jul 2020
Astitva Capital Market Private Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0044
Tribunals and Commissions07 Jul 2020
Amit Misra Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0043
Tribunals and Commissions07 Jul 2020Disposed Of
Amalendu Mukherjee Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0042
Tribunals and Commissions03 Jul 2020Disposed Of
Inventure Growth And Securities Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0046
Tribunals and Commissions03 Jul 2020
Axis Bank Ltd Vs Securities And Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0045
Tribunals and Commissions01 Jul 2020Disposed Of
India Ratings And Research Private Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0050
Securities And Exchange Board Of India Act, 1992 — Section 15I(3)
Tribunals and Commissions01 Jul 2020Allowed/Disposed Of
Almondz Entertainment Private Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0049
Tribunals and Commissions01 Jul 2020Allowed/Disposed Of
Nitin Chadha Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0048
Tribunals and Commissions01 Jul 2020Allowed/Disposed Of
Ishan Chadha Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 07 SEBI CK 0047
Tribunals and Commissions30 Jun 2020 Allowed
Venkitaraman Iyer Subramonian Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0002
Tribunals and Commissions30 Jun 2020Disposed Of
Amrapali Capital And Finance Services Ltd Vs National Stock Exchange Of India Ltd
Securities Appellate Tribunal Mumbai · (2020) 06 SEBI CK 0001